Mrs. Jayanthi S vs Sunilkumar
2021 Latest Caselaw 999 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                  THE HONOURABLE MR.JUSTICE S.V.BHATTI

                                      &

           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

       MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                    RP.No.958 OF 2020 IN OP (FC). 305/2020

AGAINST THE ORDER/JUDGMENT IN OP (FC) 305/2020 OF HIGH COURT OF KERALA


REVIEW PETITIONER/S:

       1        MRS. JAYANTHI S.
                AGED 38 YEARS
                D/O. SAVITHRI AMMAL, MANCHINADUVEEDU, KRISHNALAYAM,
                CHERTHALA (P.O.), ALAPPUZHA.

       2        MRS. SAVITHRI AMMAL,
                AGED 64 YEARS
                MANCHINADUVEEDU, KRISHNALAYAM, CHERTHALA (P.O.),
                ALAPPUZHA.

                BY ADV. RAKESH EDAPPURA

RESPONDENT/S:

                SUNILKUMAR
                AGED 45 YEARS
                S/O. THANKAMANY CHETTIYAR, NANDANAM, T.C. NO. 17/1834
                VEEDU, THIRUMALA, POOJAPURA, THIRUVANANTHAPURAM.


      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 11.01.2021,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 R.P. No. 958/2020 in O.P.(FC) No.305/2020

                                      -2-




                                 ORDER

Dated this the 11th day of January 2021

S.V. Bhatti, J.

Advocate Rakesh Edappura does not press prayer in R.P.

No.958 of 2020 in O.P.(FC) NO.305/2020.

Review Petition dismissed accordingly.

Sd/-

S.V.BHATTI

JUDGE

Sd/-

BECHU KURIAN THOMAS

JUDGE

jjj R.P. No. 958/2020 in O.P.(FC) No.305/2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE 1 CERTIFIED COPY OF ORDER IN OP FC NO. 305/2020 OF THIS HONOURBALE HIGH COURT.