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M/S Star Metals vs The State Of Kerala
2021 Latest Caselaw 982 Ker

Citation : 2021 Latest Caselaw 982 Ker
Judgement Date : 11 January, 2021

Kerala High Court
M/S Star Metals vs The State Of Kerala on 11 January, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR.JUSTICE S.V.BHATTI

                                      &

          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                         OT.Appeal.No.6 OF 2015

 AGAINST THE ORDER/JUDGMENT IN OTHERS 30082/2014 DATED 30-05-2015
         OF COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM


APPELLANT/S:

                M/S STAR METALS
                XIII/7074, VALIAPALLAM, IRATTAKKULAM, ELAPPULLIPO,
                PALAKKAD DISTRICT, REPRESENTED BY MANAGING PARTNER,
                GEOGY PL.

                BY ADV. SRI.C.K.THANU PILLAI

RESPONDENT/S:

                THE STATE OF KERALA


                R1 BY GOVERNMENT PLEADER

                SR GP MOHAMMED RAFIQ

     THIS OTHER TAX APPEAL HAVING BEEN FINALLY HEARD ON 11.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OT.Appeal.No.6 OF 2015

                              2




                          JUDGMENT

Dated this the 11th day of January 2021

Bechu Kurian Thomas,J.

As per the order in I.A No.1 of 2020, this O.T Appeal is

dismissed as withdrawn.

Sd/-

S.V.BHATTI

JUDGE

Sd/-

BECHU KURIAN THOMAS

JUDGE

JS

 
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