Aswathy P vs Aswathy P
2021 Latest Caselaw 961 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR

                                 &

             THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                RP.No.940 OF 2020 IN WA. 1441/2020

  AGAINST THE JUDGMENT IN WA 1441/2020 OF HIGH COURT OF KERALA


REVIEW PETITIONERS/RESPONDENTS 1 TO 4/WRIT PETITIONERS:

      1      ASWATHY P.,
             AGED 36 YEARS, W/O. GINI RAJENDRAN,
             MANAGING PARTNER, M/S. ALAIN WATER SUPPLY,
             KULAPPARAKONAM ROAD, MANNANTHALA,
             THIRUVANANTHAPURAM - 695 015.

      2      SUDARSHANAN L.,
             AGED 47 YEARS, S/O. LAMBODHARAN A.
             T.C. 6/2021, SUNITHA BHAVAN, THURUVIKKAL,
             THIRUVANANTHAPURAM - 695 011.

      3      VIJAYAN I.,
             AGED 51 YEARS, S/O. ISAAC,
             PANANVILA HOUSE, USHAS NAGAR,
             PANGAPPARA P.O, THIRUVANANTHAPURAM - 695 561.

      4      RAJESH S.,
             AGED 45 YEARS, S/O. SUKUMARAN NAIR,
             T.C. 6/568-2, VELLETTIL HOUSE,
             THURUVIKKAL P.O, THIRUVANANTHAPURAM - 695 011.

             BY ADV. SRI.AYYAPPAN SANKAR


RESPONDENTS/APPELLANTS & RESPONDENTS 5 TO 7/
RESPONDENTS 2 AND 3 AND 1, 4 AND 5:

      1      THIRUVANANTHAPURAM MUNICIPAL CORPORATION,
             REPRESENTED BY ITS SECRETARY,
             CORPORATION BUILDINGS, LMS JUNCTION,
             PALAYAM, THIRUVANANTHAPURAM - 695 033.
 RP 940/20 & IA 2/20
                                2

       2       SECRETARY,
               THIRUVANANTHAPURAM MUNICIPAL CORPORATION,
               CORPORATION BUILDINGS, VIKAS BHAVAN P.O,
               THIRUVANANTHAPURAM - 695 033.

       3       STATE OF KERALA,
               REPRESENTED BY PRINCIPAL SECRETARY,
               LOCAL SELF GOVERNMENT DEPARTMENT,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM - 695 001.

       4       KERALA WATER AUTHORITY,
               REPRESENTED BY THE MANAGING DIRECTOR,
               JALA BHAVAN, VIKAS BHAVAN P.O,
               THIRUVANANTHAPURAM - 695 033.

       5       M/S.ORIGAMI TECHNOLOGIES LLP,
               REPRESENTED BY ITS MANAGING PARTNER,
               ALTHARA NAGAR, SASTHAMANGALAM P.O,
               THIRUVANANTHAPURAM - 695 010.

               SRI. P.K.MANOJ KUMAR, SC FOR R1 AND R2,
               SRI. V. TEKCHAND SR GP FOR R3,
               SRI. P.BENJAMIN PAUL, SC FOR R4


     THIS REVIEW      PETITION HAVING   BEEN FINALLY HEARD ON
11.01.2021, THE       COURT ON THE      SAME DAY PASSED THE
FOLLOWING:
 RP 940/20 & IA 2/20
                                      3

                                  ORDER

Dated this the 11th day of January, 2021

S.Manikumar, C.J.

I.A.No.2 of 2020 has been filed to withdraw the review petition.

Learned counsel for the review petitioners also made submissions.

Placing on record the above, I.A.No.2 of 2020 is ordered and the review

petition is dismissed as withdrawn.

Pending interlocutory applications, if any, shall stand closed.

Sd/-

S.Manikumar Chief Justice

Sd/-

Shaji P.Chaly Judge vpv

/TRUE COPY/

P.A. TO JUDGE