The Manager vs State Of Kerala
2021 Latest Caselaw 928 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     MONDAY, THE 11TH DAY OF JANUARY 2021 / 21TH POUSHA, 1942

                      WP(C).No.29606 OF 2010(A)


PETITIONERS:

      1        THE MANAGER, KARAYAD EAST ALP SCHOOL
               KARAYAD.P.O, MEPPAYYOOR,KOZHIKODE-673524.

      2        MANAGER, AMMA SAHAYAM UP SCHOOL
               THEKKUMTHARA.P.O, VYTHIRI, WAYANAD.

      3        THE CORPORATE MANAGER, ST.JOSEPH HIGH
               SCHOOL, KALLODY, MANANTHAVADY,WAYANAD.

      4        MANAGER, VALAL U.P.SCHOOL, KOTTATHARA
               MADAKKUNNU.P.O, KELPETTA, WAYANAD.

      5        THE MANAGER, ARIMULA A.U.P.SCHOOL
               THAZHAMUNDA.P.O, MEENANGADI, WAYANAD.

      6        MANAGER, ST.MARYS COLLEGE HIGHER
               SECONDARY SCHOOL,SULTHANBATHERY,WAYANAD-673592.

      7        MANAGER, ANM U.P.SCHOOL, EDAVAKA
               ELLUMANNAM.P.O,MANANTHAVADY,WAYANAD.

      8        THE MANAGER, PRMLP SCHOOL, PANDIKADAVU,
               MANANTHAVADY, WAYANAD.

      9        MANAGER, AUP SCHOOL, CHEERAL, CHEERAL.P.O
               SULTHAN BATHERY, WAYANAD.

               BY ADVS.
               SRI.JIJI THOMAS
               SRI.G.B.SHAMJITH

RESPONDENTS:

      1        STATE OF KERALA, REP. BY ITS
               SECRETARY TO GOVT., GEN.EDUCATION DEPARTMENT,
               SECRETARIAT, ANNEXE,TRIVANDRUM-1.

      2        THE DIRECTOR OF PUBLIC INSTRUCTIONS
               THIRUVANANTHAPURAM-1.
 WP(C).No.29606 OF 2010(A)

                                    2

        3        THE DISTRICT EDUCATIONAL OFFICER
                 MANANTHAVADY,WAYANAD-670 645.

        4        THE DISTRICT EDUCATIONAL OFFICER
                 KALPETTA,WAYANAD-673121.

        5        THE ASST.EDUCATIONAL OFFICER, VYTHIRI
                 WAYANAD-673576.

        6        THE ASST.EDUCATIONAL OFFICER
                 SULTHAN BATHERY,WAYANAD-673592.

        7        THE ASST.EDUCATIONAL OFFICER, BALUSSERY
                 KOZHIKODE-673612.

        8        THE ASST.EDUCATIONAL OFFICER, KALPETTA
                 WAYANAD.

        9        THE ASST.EDUCATIONAL OFFICER
                 MANANTHAVADY, WAYANAD-670645.

                 SRI. P.M.MANOJ - SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.29606 OF 2010(A)

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                                     JUDGMENT

Dated this the 11th day of January 2021

This matter has been filed as early as in the year 2010 but

the petitioners have not been able to obtain any orders until

now.

When this matter was called today, there was no

representation for the petitioners either. I am, therefore, of the

view that they are not interested in prosecuting this writ petition.

I, therefore, dismiss this writ petition for default.

                                                Sd/- DEVAN RAMACHANDRAN

    Stu                                                    JUDGE