Sunil Kumar V vs Station House Officer
2021 Latest Caselaw 818 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE P.SOMARAJAN

     FRIDAY, THE 08TH DAY OF JANUARY 2021 / 18TH POUSHA, 1942

                        WP(C).No.26356 OF 2013


WRIT PETITIONER:

               SUNIL KUMAR V.
               CHAKKALATHARA PUTHUVEL VEEDU, MUTHUKULAM THEKKUM
               MURI, ARATTUPUZHA VILLAGE, ALAPPUZHA DISTRICT

               BY ADVS.
               SRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
               SRI.A.R.DILEEP
               SRI.MANU SEBASTIAN
               SRI.K.J.SHARATH KUMAR

RESPONDENTS:

      1        STATION HOUSE OFFICER, KANAKAKKUNNU POLICE STATION,
               ALAPPUZHA DISTRICT - 688 001.

      2        S.K.ANIYAN,
               SASTHAMPARAMBIL VEEDU, MUTHUKULAM THEKKUM MURI,
               ARATTUPUZHA VILLAGE, MUTHUKULAM P.O.,
               ALAPPUZHA DISTRICT - 690 506.

      3        P.VIJAYAN
               VANDANAM NIVAS (IDASSERIL PUTHUVEL), KALLIKADU MURI,
               ARATTUPUZHA VILLAGE,
               ALAPPPUZHA DISTRICT - 688 001.

      4        RAJAN, SANKARA MANGALATHU VEEDU, MUTHUKULAM VADAKKUM
               MURI, ARATTUPUZHA VILLAGE, MUTHUKULAM P.O., ALAPPUZHA
               DISTRIT - 690 506.

               PUBLIC PROSECUTOR SRI K.B.UDAYAKUMAR

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08.01.2021, ALONG WITH Crl.MC.3832/2012, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C).No.26356 OF 2013         2




                            JUDGMENT

The learned counsel for the writ petitioner

fairly submitted that writ petition become

infructuous as the final report already submitted.

Hence, W.P.(C) is dismissed as infructuous.

Sd/-

P.SOMARAJAN

JUDGE

msp

APPENDIX OF WP(C) 26356/2013 PETITIONER'S/S EXHIBITS:

EXHIBIT P1 EXT.P1: A TRUE COPY OF FIRST INFORMATION REPORT NO.351/12 REGISTERED BY THE 1ST RESPONDENT.

EXHIBIT P2 EXT.P2: A TRUE COPY OF PRIVATE COMPLAINT DATED 16/07/2012 FILED BY THE PETITIONER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT -I, HARIPAD.

//TRUE COPY//

P.A. TO JUDGE