Reji C. Kuriakose vs The Tahasildar
2021 Latest Caselaw 653 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

    THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

                       WP(C).No.29543 OF 2019(P)


PETITIONER/S:

                REJI C. KURIAKOSE,
                AGED 51 YEARS, SON OF KURIAKOSE,
                38/539, CHEMALAYIL HOUSE,
                S.A.ROAD, KOCHI-682016

                BY ADVS.
                SRI.P.B.SAHASRANAMAN
                SRI.T.S.HARIKUMAR

RESPONDENT/S:

                THE TAHASILDAR,
                KANAYANNUR TALUK,
                OLD COLLECTORATE BUILDING,
                ERNAKULAM, KOCHI-682011.

                BY STI.RENJITH THAMPAN, ADDL.AG

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
07.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.29543 of 2019
                                                 2




                                 W.P.(C) No.29543 of 2019
                           -----------------------------------------------


                                        JUDGMENT

This writ petition is closed as unnecessary.

Sd/-

P.B.SURESH KUMAR, JUDGE rkj W.P.(C) No.29543 of 2019

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE PHOTOSTAT COPY OF THE ORDER OF THE DISTRICT COLLECTOR, ERNAKULAM, DATED 07.01.2016

EXHIBIT P2 TRUE PHOTOSTAT COPY OF THE JUDGMENT IN WP(C)NO.8548/2019, DATED 11.10.2019

EXHIBIT P3 TRUE PHOTOSTAT COPY OF THE APPLICATION MADE BY THE PETITIONER TO THE RESPONDENT, DATED 31.10.2019 ALONG WITH RECEIPT