Ann Sonny vs The Commissioner Of Entrance ...
2021 Latest Caselaw 649 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

                                   &

                 THE HONOURABLE MR. JUSTICE GOPINATH P.

    THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

                 RP.No.916 OF 2020 IN WP(C). 24775/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 24775/2020(V) OF HIGH COURT OF
                              KERALA


REVIEW PETITIONER/PETITIONER:

             ANN SONNY, AGED 18 YEARS
             DAUGHTER OF SONNY JOSE,
             RESIDING AT CNRA-21,
             CHENNATTUSSERI, CHEMPAKASSERI NAGAR,
             KESAVADASAPURAM, PATTOM PALACE.P.O,
             THIRUVANANTHAPURAM-695004.

             BY ADV. SRI.A.J.JOSE(AEDAIODI)

RESPONDENT/RESPONDENT:

      1      THE COMMISSIONER OF ENTRANCE EXAMINATIONS
             OFFICE OF THE CEE,HOUSING BOARD BUILDING,
             SANTHI NAGAR,THIRUVANANTHAPURAM-695001.

      2      STATE OF KERALA,
             REPRESENTED BY THE SECRETARY,
             DEPARTMENT OF HEALTH AND FAMILY WELFARE,
             GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM-695001.


OTHER PRESENT:

             SRI. M.A. ASIF- SPL. G.P

THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 07.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP.No.916 OF 2020 IN WP(C). 24775/2020


                                                           2




                                                       ORDER

Shaffique, J

This review petition has been filed alleging that there are

certain errors apparent on the face of the record.

2. We have heard the learned counsel for the review petitioner.

3. Having gone through the judgment under review, we find

that all matters urged before us had been specifically

considered and we have arrived at a decision. Under such

circumstances, nothing further survives to be considered in

this review. The review petition is hence dismissed.

Sd/-

A.M.SHAFFIQUE, JUDGE

sd/-

GOPINATH P., JUDGE

AMV/07/01/2021