Ruby John vs The District Collector
2021 Latest Caselaw 645 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

  THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA,
                           1942

                   WP(C).No.465 OF 2021(G)


PETITIONER:

              RUBY JOHN, AGED 22 YEARS
              D/O. JOHN, KURURUVIKKATTUKUZHIYIL HOUSE,
              NEDUMPURA (PO) THRISSUR 679 531

              BY ADV. SRI.V.A.VINOD

RESPONDENTS:

     1        THE DISTRICT COLLECTOR
              CIVIL STATION, AYYANTHOLE , THRISSUR 680 003

     2        THE REVENUE DIVISIONAL OFFICER,
              REVENUE DIVISIONAL OFFICE, THRISSUR, THRISSUR
              680 003

     3        THE TAHSILDAR,
              TALUK OFFICE, THALAPPILLY, THRISSUR 680 582

     4        THE VILLAGE OFFICER,
              NEDUMPURA VILLAGE OFFICE, NEDUMPURA (PO),
              THRISSUR 679 531


              K J MANURAJ GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP              FOR
ADMISSION ON 07.01.2021, THE COURT ON THE SAME              DAY
DELIVERED THE FOLLOWING:
 WP(C).No.465 OF 2021(G)

                               ..2..




                          JUDGMENT

Dated this the 7th day of January 2021

The petitioner approached the Revenue Divisional

Officer-second respondent with Form 6 application under the

Kerala Conservation of Paddy Land and Wetland Act, 2008.

2. The petitioner seeks expeditious disposal of the

above application.

3. If the application is in order, after obtaining

necessary report, the application shall be disposed of by the

second respondent within a period of two months, after notice

to the petitioner.

The writ petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR WP(C).No.465 OF 2021(G)

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APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT DATED 27-

07.2020

EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE PUBLISHED DATA BANK DATED 24.03.2012.

EXHIBIT P3 TRUE COPY OF THE APPLICATION IN FORM 6 NUMBERED AS B3-13011/2020.

EXHIBIT P4 TRUE COPY OF THE CHALLAN EVIDENCING PAYMENT OF STATUTORY FEE DATED 21.10.2020.