Johnkutty M. V vs State Of Kerala
2021 Latest Caselaw 638 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

   THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

                       Crl.MC.No.103 OF 2021(C)

    AGAINST THE ORDER/JUDGMENT IN CRRP 65/2019 OF ADDITIONAL
    DISTRICT COURT & SESSIONS COURT - V, THIRUVANANTHAPURAM

  AGAINST THE ORDER/JUDGMENT IN CMP 2680/2019 OF CHIEF JUDICIAL
 MAGISTRATE ,TRIVANDRUM/SPECIAL COURT FOR TRIAL OF CYBER CRIME

CRIME NO.1133/2011 OF Museum Police Station , Thiruvananthapuram


PETITIONER/S:

                JOHNKUTTY M. V.
                AGED 55 YEARS
                S/O. VARGHESE, TC 25/4243 (1), VIKAS BHAVAN P. O.,
                THIRUVANANTHAPURAM, KERALA.

                BY ADV. SRI.C.S.SUMESH

RESPONDENT/S:

                STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
                KERALA, PIN - 682 031.


OTHER PRESENT:

                SR.PP.SRI.SUMAN CHAKRAVARTHY

     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
07.01.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                               V.G.ARUN, J.
               -----------------------------------------------
                      CRL.M.C.No. 103 of 2021
               -----------------------------------------------
              Dated this the 7th day of January, 2021

                                ORDER

Learned counsel for the petitioner seeks permission to withdraw

the Crl.M.C with liberty to move a fresh case. Permission is granted

and the Crl.M.C is dismissed as withdrawn with the liberty sought.

Sd/-

V.G.ARUN, JUDGE

vgs APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 THE PHOTOCOPY OF THE RECEIPT DATED 28.11.2011 ISSUED FORM THE MUSEUM POLICE STATION, THIRUVANANTHAPURAM RECEIVING PETITION.

ANNEXURE A2 THE PHOTOCOPY OF THE FIR NO.1133/2011 OF MUSEUM POLICE STATION, THIRUVANANTHAPURAM DATED 28.11.2011.

ANNEXURE A3 THE PHOTOCOPY OF FINAL REPORT IN FIR NO.1133/2011 OF MUSEUM POLICE STATION, DATED 26.01.2012.

ANNEXURE A4 THE PHOTOCOPY OF ORDER DATED 13.12.2016 OF THE JFCM COURT - III, THIRUVANANTHAPURAM.

ANNEXURE A5 PHOTOCOPY OF COMMUNICATION DATED 09.01.2017 ISSUED BY THE JFCM COURT - III, THIRUVANANTHAPURAM TO THE CHIEF JUDICIAL MAGISTRATE COURT, THIRUVANANTHAPURAM.

ANNEXURE A6 THE PHOTOCOPY OF THE ORDER SHEET IN CC NO.191/2012 ON THE FILE OF JFCM - III, THIRUVANANTHAPURAM.

ANNEXURE A7 THE PHOTOCOPY OF THE ORDER DATED 15.03.2019 IN CRL. M.C.NO.838/19 OF THIS HON'BLE COURT.

ANNEXURE A8 PHOTOCOPY OF THE ORDER DATED 10.05.2019 IN SPECIAL LEAVE PETITION (CRIMINAL) NO.4344/2019.

ANNEXURE A9 THE PHOTOCOPY OF THE ORDER DATED 21.08.2019 IN REVIEW PETITION (CRL) NO.417/2019.

ANNEXURE A10 THE PHOTOCOPY OF THE CMP NO.2680/2019, FILED ON 03.09.2019 IN CC 223/2017 ON THE FILE OF THE COURT OF CHIEF JUDICIAL MAGISTRATE, THIRUVANANTHAPURAM.

ANNEXURE A11 THE PHOTOCOPY OF THE ORDER IN THE COPY APPLICATION ORDER DATED 27.09.2019 IN A.1375/2019.

ANNEXURE A12 THE PHOTOCOPY OF THE ORDER DATED 28.09.2019 IN CMP NO.2680/2019 IN CC NO.223/2017 ON THE FILE OF THE COURT OF CHIEF JUDICIAL MAGISTRATE, THIRUVANANTHAPURAM.

ANNEXURE A13 PHOTOCOPY OF ORDER DATED 18.01.2020 IN CRL.R.P.NO.65 OF 2019 PASSED BY ADDL. SESSIONS JUDGE - V, THIRUVANANTHAPURAM.

ANNEXURE A14 THE COPY OF THE ORDER DATED 24.02.2020 BY LD. REGISTRAR IN CRIMINAL MAD.NO.4534/2020.

ANNEXURE A15 THE COPY OF THE ORDER DATED 20.11.2020 BY HON.APEX COURT IN CRIMINAL MA.NO.2072/2020.

ANNEXURE 16 THE PHOTOCOPY OF THE FINAL ORDER IN CRIMINAL MA.NO.2072/2020 DATED 07.12.2020.

ANNEXURE A17 ORDER NO.C.309/2017 ISSUED BY THE HON'BLE CJM, THIRUVANANTHAPURAM DATED 17.01.2017.