Haneefa vs Haneefa
2021 Latest Caselaw 603 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

   THURSDAY, THE 7TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

                     OP(C).No.1313 OF 2020

    AGAINST THE ORDER IN IA 537/2020 AND IA 280/2020 IN FDIA
    NO.1511/2019 IN OS 780/2011 OF SUBORDINATE JUDGE (ADDL.)
                    PALAKKAD DATED 10.08.2020

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PETITIONER/1ST RESPONDENT/1ST DEFENDANT:

             HANEEFA
             AGED 50 YEARS
             S/O.YOOSAFF RAWTHER, ALAPPARAPPADI, BHAMMANIYOOR,
             MANIYAPARA, KUTHANNUR, ALATHUR, PALAKKAD.

             BY ADV. SRI.V.A.JOHNSON (VARIKKAPPALLIL)

RESPONDENTS/PETITIONERS/PLAINTIFF/DEFENDANTS NOS.3,4,7,9 & 11
AND RESPONDENTS NOS.1,5,6 & 8:

      1      RAHMATH
             AGED 57 YEARS
             W/O.MUHAMMED ISMAIL, CHETTUPARAMBIL VEEDU,
             ALATHURI, PALAKKAD.

      2      BADHARUNNEESA,
             AGED 53 YEARS
             W/O.JAFFAR, 8/34, COLLEGE ROAD, PARAKUNNAM, KOPPAM,
             PALAKKAD.

      3      P.H.ABDUL RAHMAN,
             AGED 31 YEARS
             S/O.SARA, THOLANKAD, MANIYANPARA, KUTHANUR,
             ALATHUR, PALAKKAD.

      4      SALUDEEN,
             AGED 54 YEARS
             S/O.K.K.MEERAN, VALIYAPALLIVASAL, UKKADAM,
             COIMBATORE, TAMIL NADU.

      5      MUSTAFFA,
             AGED 47 YEARS
             S/O.K.K.MEERAN, VALIYAPALLIVASAL, UKKADAM,
             COIMBATORE, TAMIL NADU.
 OP(C).No.1313 OF 2020            -2-


      6      SALIM @ ABDUL SALAM,
             AGED 26 YEARS
             S/O.HANEEFA, KARAKKAD HOUSE, KAMBA, VALLIKODE P.O.,
             PALAKKAD.

      7      SAMEENA K.H.,
             AGED 24 YEARS
             D/O.HANEEFA, KARAKKAD HOUSE, KAMBA, VALLIKODE P.O.,
             PALAKKAD.

      8      ZEENATH,
             AGED 45 YEARS
             D/O.K.K.VEERAN, VALIYAPALLIVASAL, UKKADAM,
             COIMBATORE, TAMIL NADU.

      9      MEHARUNEESA,
             AGED 42 YEARS
             D/O.K.K.VEERAN, VALIYAPALLIVASAL, UKKADAM,
             COIMBATORE, TAMIL NADU.

      10     ABUTHALI,
             AGED 29 YEARS
             S/O.HANEEFA, KARAKKAD HOUSE, KAMBA, VALLIKODE P.O,.
             PALAKKAD.

             R1-4 BY ADV. SRI.B.PREMNATH
             R1-4 BY ADV. SHRI.SARATH M.S.

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 07.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                    SATHISH NINAN, J.
          ==================
                 O.P.(C) No.1313 of 2020
          ==================
          Dated this the 7th day of January, 2021

                              JUDGMENT

An order directing auction among the sharers,

of the right to conduct agricultural farming in the

subject matter of the suit pending disposal

thereof, is under challenge by the first defendant.

2. The suit is one for partition. A preliminary

decree was passed and final decree proceedings are

on. The property in question is a paddy field. It

is only in the interests of all the parties that

the property is not kept idle pending the

litigation. The direction of the court auctioning

out between the sharers the right to conduct

agricultural farming pending the proceedings, is

only just and equitable and warrants no O.P.(C) No.1313 of 2020 :- 2 :-

interference.

The original petition fails and is accordingly

dismissed.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy//

P.S. to Judge OP(C).No.1313 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 CERTIFIED COPY OF THE ORDER IN I.A.NO.537 OF 2020 IN RENDERED AS COMMON ORDER IN I.A.NOS.537 AND 280 OF 2020 IN FDIA NO.1511/2019 IN O.S.NO.780/2011 OF THE COURT OF THE SUBORDINATE JUDGE (ADDL), PALAKKAD DATED 10.08.2020.

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