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Kamalakshan P vs Kattacherry Service ...
2021 Latest Caselaw 598 Ker

Citation : 2021 Latest Caselaw 598 Ker
Judgement Date : 7 January, 2021

Kerala High Court
Kamalakshan P vs Kattacherry Service ... on 7 January, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

              THE HONOURABLE MR. JUSTICE SATHISH NINAN

    THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

                       OP(C).No.1807 OF 2020

 AGAINST THE ORDER/JUDGMENT IN EP 18/2019 OF SUB COURT, HOSDRUG


PETITIONER:

              KAMALAKSHAN P.,
              AGED 58 YEARS
              S/O. KUNHIRAMAN, RESIDING AT MANALIL, KIZHAKKUMKARA,
              KANHANGAD, KAZARAGOD DISTRICT

              BY ADVS.
              SRI.B.KRISHNA MANI
              SMT.DHANUJA M.S

RESPONDENT:

              KATTACHERRY SERVICE CO-OPERATIVE BANK LTD.,
              BALLA VILLAGE, KASARGODE 676 315 REPRESENTED BY THE
              SECRETARY


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 07.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                2
OP(C).No.1807 OF 2020




                         JUDGMENT

The learned counsel for the petitioner seeks permission to withdraw the original petition without prejudice to his rights. Permission granted. The original petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

OP(C).No.1807 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE EXECUTION PETITION, E.P NO. 118/2012 BEFORE THE SUB COURT, HOSDURG, DATED 1/3/2011

EXHIBIT P2 TRUE COPY OF THE PROCEEDING DATED 25-09-

EXHIBIT P3 TRUE COPY OF THE COUNTER AFFIDAVIT DATED 3/1/2013

EXHIBIT P4 TRUE COPY OF THE WARRANT OF SALE OF PROPERTY DATED 28-10-2014

EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 21-2-2014 IN W.P(C) NO. 1180/2014 BEFORE THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM

EXHIBIT P6 TRUE COPY OF THE NOTICE DATED 17-06-2019 IN E.P NO. 18/2019 IN ARC NO. 118/2011 BEFORE THE ASSISTANT REGISTRAR OF CO-OEPRATIVE SOCIETIES

EXHIBIT P7 TRUE COPY OF THE EXECUTION PETITION E.P NO.

18/2019 DATED 15-5-2019 IN ARC NO. 118/2011 BEFORE THE ASISSTANT REGISTRAR OF CO- OEPRATIVE SOCIETIES

EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 24-10-2019 IN O.P(C) NO. 1886/2019 BEFORE THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM

EXHIBIT P9 TRUE COPY OF THE RECEIPT DATED 22-11-2019

EXHIBIT P10 TRUE COPY OF THE APPLICATION , E.A NO.

79/2019 IN E.P 18/2019 BEFORE THE SUB COURT, HOSDURG DATED 21/11/2019

EXHIBIT P11 TRUE COPY OF THE COUNTER AFFIDAVIT DATED 30-11-2019

EXHIBIT P12 TRUE COPY OF THE ORDER DATED 20-12-2019 IN E.A NO. 79/2019 IN E.P 18/2019 BEFORE THE SUB COURT, HOSDURG

EXHIBIT P13 TRUE COPY OF THE JUDGMENT DATED 5/3/2020 IN

OP(C).No.1807 OF 2020

O.P(C) NO. 406/2020 BEFORE THE HON'BLE HIGH COURT OF KERALA,ERNAKULAM

EXHIBIT P14 TRUE COPY OF THE COVID -19 REGULATORY PACKAGE DATED 23-05-2020 ISSUED BY THE RESERVE BANK OF INDIA.

 
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