Rahul Gopinath vs The District Police Chief
2021 Latest Caselaw 591 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                   &

                 THE HONOURABLE MRS. JUSTICE M.R.ANITHA

    THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

                        WP(Crl.).No.268 OF 2020


PETITIONER:

               RAHUL GOPINATH, AGED 29 YEARS
               S/O.GOPINATHAN NAIR, ALACKAKAVIL,
               PUTHUPERIYARAM P.O., THODUPUZHA-685608.

               BY ADVS.
               SRI.T.G.SUNIL (PRANAVAM)
               SRI.J.OM PRAKASH
               SRI.C.X.ANTONY BENEDICT
               SHRI.T.S.BHARATH KRISHNA
               SHRI.MANJUKRISHNAN V.

RESPONDENTS:

      1        THE DISTRICT POLICE CHIEF
               PALAKKAD-678001.

      2        THE STATION HOUSE OFFICER,
               HEMAMBIKA NAGAR POLICE STATION, AKATHETHARA,
               PALAKKAD-678009.

      3        MANI @ KATTARI MANIKANDAN, AGED 65 YEARS,
               FATHER'S NAME NOT KNOWN TO THE PETITIONER,
               14/147, GOPIKA, A.K.NAGAR, MAIN ROAD, AKATHETHARA,
               PALAKKAD-678008.



               SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND

     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
07.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(Crl.).No.268 OF 2020                2




                                 JUDGMENT

Dated this the 7th day of January, 2021

K. Vinod Chandran, J.

Learned Counsel for the petitioner seeks

withdrawal of the writ petition.

Hence, the writ petition is dismissed as

withdrawn.

Sd/-

K. VINOD CHANDRAN, Judge.

Sd/-

M.R. ANITHA, Judge.

//True Copy//

P.A. To Judge sp/07/01/2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE PHOTOGRAPH TAKEN AT THE TIME OF MARRIAGE CEREMONY OF RAKHI GOPINATH WHEREIN THE PETITIONER AND DETENUE ARE SEEN ALONG WITH PARENTS OF THE PETITIONER AND THE NEWLY WEDDED COUPLE.

EXHIBIT P2 TRUE PHOTOGRAPH SHOWING THE PETITIONER AND DETENUE AT MUNNAR.

EXHIBIT P3 TRUE PHOTOGRAPH SHOWING THE PETITIONER AND DETENUE AT ERNAKULAM.

EXHIBIT P4 TRUE COPY OF THE MESSAGE RECEIVED BY THE PETITIONER FROM THE DETENUE.

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT THROUGH EMAIL.