Jose vs The District Collector
2021 Latest Caselaw 553 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

  THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA,
                           1942

                   WP(C).No.452 OF 2021(F)


PETITIONER:

              JOSE, AGED 58 YEARS, S/O. THOMAS, KUTTIKKADAN
              HOUSE, KARUKUTTY, ALUVA, ERNAKULAM - 683 576.

              BY ADVS.
              SRI.V.A.VINOD
              SMT.SWAPNALEKHA K.T.

RESPONDENTS:

     1        THE DISTRICT COLLECTOR
              CIVIL STATION, KAKKANADU, ERNAKULAM - 682 030.

     2        THE REVENUE DIVISIONAL OFFICER
              FORT KOCHI, ERNAKULAM - 682 001.

     3        THE TAHASILDAR, ALUVA TALUK OFFICE, ERNAKULAM
              - 683 101.

     4        THE VILLAGE OFFICER
              KARUKUTTY VILLAGE OFFICE, ALUVA, ERNAKULAM -
              683 576.

     5        LOCAL LEVEL MONITORING COMMITTEE
              REPRESENTED BY ITS CONVENER, (AGRICULTURAL
              OFFICER, KRISHI BHAVAN, KARUKUTTY P. O. -
              683576)


              S GOPINATHAN SR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP             FOR
ADMISSION ON 07.01.2021, THE COURT ON THE SAME             DAY
DELIVERED THE FOLLOWING:
 WP(C).No.452 OF 2021(F)

                               ..2..




                          JUDGMENT

Dated this the 7th day of January 2021

The petitioner approached the Revenue Divisional

Officer-second respondent with Form 6 application under the

Kerala Conservation of Paddy Land and Wetland Act, 2008.

2. The petitioner seeks expeditious disposal of the

above application.

3. If the application is in order, after obtaining

necessary report, the application shall be disposed of by the

second respondent within a period of two months, after notice

to the petitioner.

The writ petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR WP(C).No.452 OF 2021(F)

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT DATED 12.05.2020.

EXHIBIT P2 TRUE COPY OF THE EXTRACT DATA BANK.

EXHIBIT P3 TRUE COPY OF THE FORM 6 APPLICATION DATED 03.12.2020 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE CHALLAN EVIDENCING PAYMENT OF STATUTORY FEE DATED 19.11.2020.