M.Anitha vs The State Of Kerala
2021 Latest Caselaw 429 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

   WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942

                 RP.No.581 OF 2020 IN WP(C). 40154/2017

AGAINST THE ORDER/JUDGMENT IN WP(C) 40154/2017(T) OF HIGH COURT OF
                              KERALA


REVIEW PETITIONER/S:

                M.ANITHA,
                AGED 41 YEARS, W/O.SANTHOSH,
                "PULARI" PILAPPUZHA MURI,
                VAZHUTHANAM, PALLIPADU VILALGE,
                KARTHIKAPALLY TALUK-690 516,
                ALAPPUZHA DISTRICT.

                BY ADV. SRI.K.R.SUNIL

RESPONDENT/S:

      1         THE STATE OF KERALA,
                REPRESENTED BY THE CHIEF SECRETARY,
                GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM-695 001.

      2         THE SECRETARY, CIVIL SUPPLIES DEPARTMENT,
                GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM-695 001.

      3         THE COMMISSIONER OF CIVIL SUPPLIES,
                CIVIL SUPPLIES DEPARTMENT,
                GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM-695 001.

      4         THE DISTRICT SUPPLY OFFICER,
                ALAPPUZHA DISTRICT,
                ALAPPUZHA-688 001.

      5         THE TALUK SUPPLY OFFICER,
                KARTHIKAPPALLY TALUK,
                KARTHIAPPALLY-690 516,
                ALAPPUZHA.

                BY SRI.M.R.SABU, SPL.GOVERNMENT PLEADER

     THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 06.01.2021,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP.No.581 OF 2020 IN WP(C). 40154/2017
                                     2




                         R.P.No.581 of 2020
                                    in
                    W.P.(C) No.40154 of 2017
             --------------------------------------------------


                                ORDER

In the light of the judgment of this Court in

W.P.(C)No.19793 of 2020, this Review Petition is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

rkj RP.No.581 OF 2020 IN WP(C). 40154/2017

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 03.10.2019 IN WPC NO.40154/2017.

ANNEXURE A2 THE TRUE COPY OF THE LETTER DATED 03.06.2019 SENT BY THE 2ND RESPONDENT TO THE 3RD RESPONDENT WITH A COPY TO THE PETITIONER.

ANNEXURE A3 THE TRUE COPY OF THE NOTICE DATED 06.03.2020 PUBLISHED BY THE 4TH RESPONDENT.