Mary Johnson vs The District Collector
2021 Latest Caselaw 379 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

 WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA,
                          1942

                WP(C).No.28927 OF 2020(M)


PETITIONERS:

           MARY JOHNSON, AGED 51 YEARS
           W/O. JOHN THOMAS, PUTHUKULANGARA HOUSE,
           PANDAPILLY P.O, MUVATTUPUZHA, ERNAKULAM
           DISTRICT PIN 686 672

           BY ADVS.
           SRI.P.FAZIL
           SRI.A.C.THOMAS ADHIKARAM
           SRI.V.S.SREEJITH
           SMT.V.V.JAYASREE
           SRI.SAJU THALIATH
           SRI.JITHIN PAUL VARGHESE
           SMT.ANN MARY FRANCIS

RESPONDENTS:

     1     THE DISTRICT COLLECTOR, ERNAKULAM
           COLLECTORATE, CIVIL STATION, ERNAKULAM, PIN
           682 030

     2     ARAKKUZHA GRAMA PANCHAYAT,
           ARAKKUZHA P.O, ERNAKULAM DISTRICT, PIN 682 030
           REPRESENTED BY ITS SECRETARY.


           K J MANURAJ SR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP           FOR
ADMISSION ON 06.01.2021, THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
 WP(C).No.28927 OF 2020(M)

                              ..2..




                            JUDGMENT

Dated this the 6th day of January 2021

The petitioner approached the respondent

Panchayat for assigning building number. Ext.P6 is the

request.

2. In the light of the pendency of Ext.P6 request,

there shall be a direction to the Panchayat to consider

and pass orders thereon within a period of three weeks.

This writ petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR WP(C).No.28927 OF 2020(M)

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE BUILDING PERMIT NO.

A2-2802/2015 DATED 23-11-2015 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P2 TRUE COPY OF THE COMPLETION PLAN SUBMITTED BY THE PETITIONER ALONG WITH COMPLETION CERTIFICATE

EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 03-11-2018 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT DISTRICT COLLECTOR

EXHIBIT P4 TRUE COPY OF THE COMMUNICATION NO. A6-

77/19 DATED 21-03-2019 ISSUED BY THE SPECIAL TAHSIDLAR (LA) TO THE DISTRICT COLELCTOR

EXHIBIT P5 TRUE COPY OF THE COMMUNCIATION NO. C8-

550/19 DATED 25-03-2019 ISSUED BY THE 1ST RESPONDENT DISTRICT COLLECTOR TO THE 2ND RESPONDENT

EXHIBIT P6 TRUE COPY OF THE REPRESENTATIONS UBMITTED BY THE PETITIONER DATED 20- 10-2020 TO THE 2ND RESPONDENT.