Parthipan P. vs Senior Geologist
2021 Latest Caselaw 365 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

 WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA,
                          1942

                  WP(C).No.26455 OF 2020(F)


PETITIONER:

              PARTHIPAN P., AGED 31 YEARS, S/O.PANDIYAN,
              KATTUVENDRAVALLY HOUSE, POCHAMPALLI,
              PARANDAPALLI P.O., KRISHNAGIRI DISTRICT, TAMIL
              NADU-635 206 (RE OWNER OF JCB VEHICLE HEARING
              REG.NO.TN-24-AL-4353).

              BY ADV. SRI.SHOBY K.FRANCIS

RESPONDENTS:

     1        SENIOR GEOLOGIST, OFFICE OF THE GEOLOGIST,
              DEPT. OF MINING AND GEOLOGY, MAJERI P.O.,
              MALAPPURAM DISTRICT-676 121.

     2        STATION HOUSE OFFICER/INSPECTOR OF POLICE,
              VALANCHERRY POLICE STATION, VALANCHERY P.O.,
              MALAPPURAM DISTRICT, PIN CODE-676 552.


              K J MANURAJ SR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP             FOR
ADMISSION ON 06.01.2021, THE COURT ON THE SAME             DAY
DELIVERED THE FOLLOWING:
 WP(C).No.26455 OF 2020(F)

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                            JUDGMENT

Dated this the 6th day of January 2021

The petitioner has moved this writ petition challenging

seizure of the vehicle bearing Registration No. TN - 24 - AL -

4353. It is submitted that pending the writ petition, the

petitioner has been permitted to compound the offence and he

obtained release of the vehicle.

Recording the said submission, this writ petition is

disposed of.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR WP(C).No.26455 OF 2020(F)

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APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF REGISTRATION CERTIFICATE OF THE VEHICLE NO.TN-24-AL-4353 DATED 08.02.2018.

EXHIBIT P2 TRUE COPY OF BUILDING PERMIT ISSUED BY THE PANCHAYATH DATED 26.06.2018.

EXHIBIT P3 TRUE COPY OF DEVELOPMENT PERMIT ISSUED BY THE PANCHAYATH TO THE OWNERS DATED 27.02.2020.

EXHIBIT P4 TRUE COPY OF NOC ISSUED BY THE PANCHYATH DATED 27.02.2020.

EXHIBIT P5 TRUE COPY OF LAND DEVELOPMENT PLAN APPROVED BY THE PANCHAYATH DATED NIL.

EXHIBIT P6 TRUE COPY OF BUILDING PLAN APPROVED BY THE PANCHAYATH DATED 26.06.2018.

EXHIBIT P7 TRUE COPY OF POWER OF ATTORNEY EXECUTED BY THE OWNERS OF THE LAND IN FAVOUR OF THE NOORUDHEEN DATED 29.02.2020.

EXHIBIT P8 TRUE COPY OF APPLICATION SUBMITTED BY THE POWER OF ATTORNEY HOLDER DATED 18.03.2020 TO THE 1ST RESPONDENT.

EXHIBIT P9 TRUE COPY OF ORDER DATED 13.11.2020 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P10 TRUE COPY OF TREASURY CHALAN DATED 19.11.2020.

WP(C).No.26455 OF 2020(F)

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EXHIBIT P11 TRUE COPY OF ORDER DATED 20.11.2020 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P12 TRUE COPY OF SEIZURE MAHAZAR DATED 23.11.2020 PREPARED BY THE 2ND RESPONDENT.