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P.P.Muhammed Yaseen vs K.V.K.Sayyid Hashim
2021 Latest Caselaw 363 Ker

Citation : 2021 Latest Caselaw 363 Ker
Judgement Date : 6 January, 2021

Kerala High Court
P.P.Muhammed Yaseen vs K.V.K.Sayyid Hashim on 6 January, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR.JUSTICE SATHISH NINAN

   WEDNESDAY, THE 06TH DAY OF JANUARY 2021/16TH POUSHA, 1942

                     O.P.(C)No.1838 OF 2020

     (AGAINST THE ORDER DATED 20-11-2020 IN I.A.NO.1/2020 IN
   A.S.No.30/2020 OF 2ND ADDITIONAL DISTRICT COURT, MANJERI)


PETITIONER/APPELLANT/DEFENDANT IN O.S.334/2016:

          P.P.MUHAMMED YASEEN, AGED 69 YEARS,
          S/O.C.M.MUHAMMEDKUTTY, MOULANA HOUSE,
          MANGALAM AMSOM AND KOTTAYI DESOM,
          TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676 562

          BY ADVS.
          SRI.T.KRISHNANUNNI (SR.)
          SRI.VINOD RAVINDRANATH
          SMT.MEENA.A.
          SRI.K.C.KIRAN
          SMT.M.R.MINI
          SRI.M.DEVESH
          SRI.ASHWIN SATHYANATH
          SHRI.ANISH ANTONY ANATHAZHATH
          SHRI.THAREEQ ANVER

RESPONDENT/RESPONDENT/PLAINTIFF IN O.S.334/2016:

          K.V.K.SAYYID HASHIM, AGED 44 YEARS,
          S/O.SAYYID SALIH POOKKOYA THANGAL,
          R3.C.SABAN GOLDEN VILLAGE, VALIYAPARAMBA,
          PUTHUR P.O., VIA KOTTAKKAL, PIN-676 505


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 06.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C)No.1838 OF 2020


                            2




                         JUDGMENT

Recording the submission of the learned counsel

for the petitioner, the original petition is dismissed

as infructuous.

Sd/-

SATHISH NINAN

JUDGE

ss O.P.(C)No.1838 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE SALE AGREEMENT DATED 25.09.2013 MARKED AS EXT.A1 IN THE SUIT

EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE DEFENDANT IN THE SUIT IN OS NO.334/2016 BEFORE MUNSIFF COURT, MANJERI DATED 20.02.2017

EXHIBIT P3 TRUE COPY OF IA NO.1/2020 IN AS N.30/2020 ON THE FILE OF THE COURT OF THE DISTRICT JUDGE, MANJERI DATED 18.05.2020

EXHIBIT P4 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENT/PLAINTIFF IN IA NO.1/2020 IN AS NO.30/2020 ON THE FILE OF THE COURT OF THE DISTRICT JUDGE, MANJERI DATED 28.05.2020

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 20.11.2020 IN IA NO.1/2020 IN AS No.30/2020 ON THE FILE OF THE COURT OF THE DISTRICT JUDGE-II, MANJERI

 
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