Citation : 2021 Latest Caselaw 3314 Ker
Judgement Date : 29 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
FRIDAY, THE 29TH DAY OF JANUARY 2021 / 9TH MAGHA, 1942
WP(C).No.20059 OF 2019(F)
PETITIONERS:
1 P.K.SUKUMARAN,
AGED 78 YEARS,
S/O ITTIYATHI KADUTHA, PLAKKULANGARA HOUSE,
PALLIKKACHIRA P.O., CHANGANACHERY,PIN-686537.
2 P.K.DIVAKARAN,
AGED 74 YEARS,
S/O.ITTYATHI KADUTHA, PLAKKULANGARA HOUSE,
PALLIKKACHIRA P.O., CHANGANACHERY,PIN-686537.
3 AMMINI,
AGED 80 YEARS,
D/O.ITTIYATHI KADUTHA, MEDEPPARAMPIL HOUSE,
RAMANCHIRA P.O., THIRUVALLA,PIN-689101.
4 VALSALA,
AGED 64 YEARS,
D/O.ITTIYATHI KADUTHA,LATHA BHAVAN,
ANAPETTAKONKAL BHAGOM, EDAMON P.O.,
PIN-691307.
5 BABU.P.T,
AGED 57 YEARS,
S/O DIVAKARAN @ THANKAPPAN, PLAKKULANGARA HOUSE,
PALLIKKACHIRA P.O.,CHANGANACHERRY,
PIN-686537.
6 AJI KUMAR,
AGED 47 YEARS,
S/O.DIVAKARAN @ THANKAPPAN, PLAKKULANGARA HOUSE,
PALLIKKACHIRA P.O.,CHANGANACHERRY,
PIN-686537.
7 JALAJA,
AGED 52 YEARS,
D/O.DIVAKARAN @ THANKAPPAN, SANISH BHAVAN,
MUNDIYAPALLY P.O., KAVIYOOR VILLAGE,
THIRUVALLA, PIN-689581.
WP(C).No.20059 OF 2019(F) 2
BY ADVS.
SRI.G.SANTHOSH KUMAR (P).
SRI.FRANCO T.J.
SRI.V.R.SASSIDHARAN
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF REVENUE,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
PIN-695001.
2 THE REVENUE DIVISIONAL OFFICER(RDO),
MINI CIVIL STATION, PUTHEN CHANDA, UNION CLUB ROAD,
KOTTAYAM, PIN-686001.
3 THE THAHASILDAR,
(LAND RECORDS), TALUK OFFICE, REVENUE TOWER,
CHANGANCHERY, PIN-686501.
4 INSPECTOR GENERAL OF REGISTRATION,
VANCHIYOOR, THIRUVANANTHAPURAM.
5 THE VILLAGE OFFICER,
PAIPAD VILLAGE, NALUKODI P.O.,
CHANGANACHERY, PIN-686548.
6 P.K.BHASKARAN,
S/O.ITTIYATHI KADUTHA, PALKULANGARA HOUSE,
PALLIKACHIRA.P.O, CHANGANACHERY,PIN-686537.
7 ABHILASH P.B.,
S/O P.K.BHASKARAN, PALKULANGARA HOUSE,
PALLIKACHIRA P.O., CHANGANACHERY,PIN-686537.
(REPRESENTED THROUGH HIS MOTHER AND ATTORNEY HOLDER
SMT.RATHNAMMA P., RESIDING IN THE ABOVE ADDRESS).
* ADDITIONAL R8 IMPLEADED
8 THE SUB REGISTRAR,
SUB REGISTRAR'S OFFICE, PERUMPANACHY P.O.,
THENGANA, CHANGANACHERY, PIN-686536.
* ADDITIONAL R8 IS IMPLEADED AS PER ORDER DATED
25.02.2020 IN I.A. NO.1/2020.
** ADDITIONAL R9 IMPLEADED
9 SMT.RATHNAMMA P., W/O P.K. BHASKARAN,
PALKULANGARA HOUSE, PALLIKACHIRA P.O.,
WP(C).No.20059 OF 2019(F) 3
CHANGANACHERY, PIN-686537.
** ADDITIONAL R9 IS IMPLEADED AS PER ORDER DATED
9.11.2020 IN I.A. NO.3/2020.
R1 TO R5 SMT.MABLE C. KURIAN, GOVERNMENT PLEADER
R6 & R7 BY ADVS. SRI.P.HARIDAS
SRI.CHERIAN GEE VARGHESE
SRI.BIJU HARIHARAN
SRI.R.B.BALACHANDRAN
SRI.RENJI GEORGE CHERIAN
SRI.P.C.SHIJIN
SRI.RISHIKESH HARIDAS
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
29.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.20059 OF 2019(F) 4
JUDGMENT
When this writ petition was taken up, Sri. G. Santhosh Kumar, the
learned counsel appearing for the petitioners, submits that the petitioners are
not inclined to prosecute this writ petition. In view of the said submission,
this writ petition is dismissed as not pressed.
Sd/-
RAJA VIJAYARAGHAVAN V
JUDGE
NS
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