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Jacob Thomas vs Raju Abraham
2021 Latest Caselaw 3249 Ker

Citation : 2021 Latest Caselaw 3249 Ker
Judgement Date : 29 January, 2021

Kerala High Court
Jacob Thomas vs Raju Abraham on 29 January, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

     FRIDAY, THE 29TH DAY OF JANUARY 2021 / 9TH MAGHA, 1942

                        OP(C).No.1954 OF 2020

          OS 359/2019 OF MUNSIFF COURT ,PATHANAMTHITTA

                             -----------


ORIGINAL PETITIONER/PLAINTIFF:

             JACOB THOMAS
             AGED 52 YEARS
             S/O.K.G.THOMAS, NAMPENKUTTIYIL HOUSE, THEKKEMALA
             POST, KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT
             689 654, REP.BY HIS FATHER, POWER OF ATTORNEY
             HOLDER K.G.THOMAS, AGED 76 YEARS, S/O.GEEVARGHESE,
             ONTHKKADU, NAMPENKUTTIYIL HOUE, PUNNAKKADA P.O.,
             MALLAPUZHASSERY, KOZHENCHERRY TALUK, PATHANAMTHITTA
             DISTRICT 689 654

             BY ADV. SRI.P.ANOOP (MULAVANA)

RESPONDENT/DEFENDANT:

             RAJU ABRAHAM
             S/O ABRAHAM, VALIYAKALAYIL HOUSE,
             THEKKEMALA. P.O., KOZHENCHERRY TALUK,
             PATHANAMTHITTA DISTRICT-689654


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 29.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
           ==================
                O. P. (C) No.1954 of 2020
           ==================
          Dated this the 29th day of January, 2021

                           JUDGMENT

The petitioner seeks for an expeditious

disposal of OS 359/2019 pending on the files of the Munsiff's Court, Pathanamthitta.

2. On going through the report obtained through

the Registry and taking note of the pendency of the

cases before the Sub Court, I am not inclined to

fix a time limit for disposal of the suit. However,

I dispose of this original petition directing the

learned Munsiff to expedite the disposal of the

suit.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy//

P.S. to Judge OP(C).No.1954 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PETITION IN OS NO.359/2019 BEFORE THE MUNSIFF COURT, PATHANAMTHITTA DISTRICT DATED 27.8.2019

EXHIBIT P2 TRUE COPY OF THE COUNTER AFFIDAVIT DATED 23.6.2020

EXHIBIT P3 TRUE COPY OF THE WRITTEN STATEMENT DATED 2.6.2020

EXHIBIT P4 TRUE COPY OF THE PROCEEDINGS OF THE OS NO.359/2019 BEFORE THE MUNSIFF COURT, PATHANAMTHITTA DISTRICT

--------------

 
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