Kerala High Court
Rmp Info Tec Pvt. Ltd.Company vs State Of Kerala on 6 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR.JUSTICE V.G.ARUN
Wednesday, the 6th day of January 2021/16th Pousha, 1942
Crl1.M.Appl.2/2626 IN Crl.MC No. 4812/2626
C.C. No.427/2019 of the CHIEF JUDICIAL MAGISTRATE'S COURT , KOTTAYAM
PETITIONERS/PETITIONERS :
1. RMP INFO TEC PVT. LTD.COMPANY
REPRESENTED BY ITS MANAGING DIRECTOR, DEVAL CHANDAN, APPOLO,
DUBAI PLAZA BUILDING, MAHALINGAPURAM ROAD, CHENNAI - 34.
2. DAVAL CHANDAN, AGED 54 YEARS
S/O. JAWAHARMAL CHANDRAN, H.NO.25, (OLD NO. 12-1),
PERUMALMUTHALI STREET, ROYALPETTA, CHENNAI - 14.
3. PRAVEEN CHANDAN,, AGED 45 YEARS
S/0.JAWAHARMAL CHANDAN, H.NO. 25(OLD NO. 12-1),
PERUMALMUTHALI STREET, ROYALPETTA, CHENNAI-14.
4. DILEEP KUMAR CHANDAN, AGED 43 YEARS
S/0.JAWAHARMAL CHANDAN, H.NO. 25(OLD NO. 12-1),
PERUMALMUTHALI STREET, ROYALPETTA, CHENNAI-14.
5. RAJESH KUMAR CHANDAN, AGED 49 YEARS
S/0.JAWAHARMAL CHANDAN, H.NO. 25(OLD NO. 12-1),
PERUMALMUTHALIE STREET, ROYALPETTA, CHENNAI-14.
6. DAYALAN,AGED 41 YEARS
S/0. THUKKURAMAN, PLOT NO. 57-1/KGR NAGAR, KATTUPAKKAM P.0,
THIRUVALLUR DISTRICT, CHENNAI - 56.
7. | M. SHAMSUDHEEN, AGED 61 YEARS
S/O. MUHAMMED ABDUL KHADER, ARAFA HOUSE, N.L.RA 51-A,
NEERALI LANE, ULLOOR, THIRUVANANTHAPURAM.
8. P..V. ASOKAN,AGED 60 YEARS,S/0. VELAYUDHAN,
PULLIPARAMBIL HOUSE, AVINISSERY, OLLUR, THRISSUR.
9. P. SUNIL KUMAR, AGED 47 YEARS,S/O. APPU NAIR,
POTTANATT HOUSE, AYYAPPANKAVU P 0, MULAYAM, THRISSUR.
16. JOSEPH MATHEW,AGED 44 YEARS,S/O.E.M. MATHEW,
ELAVUTHARAPPIL HOUSE, PEECHI, KANNARA P 0, THRISSUR.
11. JAMES MATHEW,AGED 49 YEARS
S/O.MATHEW, SHEHASANDRAM, KANNARA P 0, PEECHI, THRISSUR.
12. JOSEPH SEBASTIAN, AGED 49 YEARS,S/0. T.V. SEBASTIAN,
PADARAVALAPPIL HOUSE, CHETTUPUZHA P 0, THRISSUR.
13. €.V. SUNIL KUMAR, AGED [email protected] YEARS,S/O. VELAYUDHAN,
CHERAYATH HOUSE, CHETTUPUZHA P 0, THRISSUR.
14. V.R. SREENIVASAN, AGED 54 YEARS,S/O.V.K. RAMADEVAN,
PALAPARAMBIL HOUSE, NALAMKALLU, ARIBUR PO, THRISSUR.
15. V. SREENIVASAN, AGED 51 YEARS,S/O. P. NANU NATR,
VALLOOR HOUSE, MULAYAM, AYYAPPANKAVU P.0, THRISSUR.
16. SAJI PARAKKAL @ SAJI P.A,AGED 48 YEARS
S/O. ANTONY, PARAKKAL HOUSE, PATTIKKAD P 0, THRISSUR.
17. STEEPHEN T.V,AGED [email protected] YEARS
S/O. VAREED, THALAKKOTTOOR HOUSE, KECHERI PO, THRISSUR.
18. RENNY VARGHESE, AGED [email protected] YEARS,S/O. VARGHESE, CHETTIYAMKUDIYIL HOUSE,
PEEDIKAPARAMBIL HOUSE, VADAKKAMCHERRY, PALAKKAD.
19. SEBASTIAN ABRAHAM, AGED 63 YEARS,S/0. ABRAHAM,
PAMBARAYIL HOUSE, MEENACHIL AMSOM, PALAI, KOTTAYAM.
[email protected] SURESH KUMAR,AGED 62 YEARS,S/0. BALARAMAN,
KALATHINGAL HOUSE, PANTHEERANKAVU, KOZHIKODE.
21. V.M. VASUDEVAN,,AGED 62 YEARS,S/0.T.RAMANKUTTY NAIR,
CHOLAYIL HOUSE, PERUMANNA PO, KOTTAYITHAZHAM, KOZHIKODE.
22. NAZAR POTTAYIL,AGED 55 YEARS,S/O. KOYAMMU HAJL,
POTTAYIL HOUSE, CHATHANGATTUPURAM PO, VANDOOR, MALAPPURAN.
p.t.o.
RESPONDENTS/RESPONDENTS :
1. STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM, KOCHI - 682031.
2. THE DETECTIVE INSPECTOR,
CBCID, EOW-III, KOZHIKODE - 673061.
3. | MADHUSOODANAN A., KULANGARAVALAPPIL,
MUDAKKALOR, ATHOLLI, CALICUT - 673315.
4. C. RAVEENDRAN, THEEYAKANDI VEEDU, CHIKKILODE,
ATHOLLI, CALICUT - 673315.
5. PRADEEPKUMAR V.,PALASSERY HOUSE, THETTEKKADE, AMARAMBALAM,
POKKOTTUMPADAM, MALAPPURAM - 679332.
6. SINDHU,ELLATHARIKATHE HOUSE, KADAVATHOOR ROAD,
KALLIKANDY, KANNUR - 670693.
Petition praying that in the circumstances stated therein the High
Court be pleased to correct the order dated 62/12/2628 in Cr1.MC No. 4812/2026
as the word "Judgment" may be corrected as " proceedings" in the cause title
and " Judicial First Class Magistrate Court, Kottayam", may be corrected as "
Chief Judicial Magistrate's Court, Kottayam.
This petition coming on for orders upon perusing the petition and this
court's Final order dated 62/12/2020 in Cr1.MC.4812/2026 and upon hearing the
arguments of M/S. K.P.SATHEESAN (SR.), GOKUL D. SUDHAKARAN, .SUDHINKUMAR,
P.MOHANDAS (ERNAKULAM), SABU PULLAN & S.K.ADHITHYAN, Advocates for the
petitioners, and the PUBLIC PROSECUTOR for the 1** & 2% respondents, the court
passed the following:
ORDER
This is an application seeking correction of certain typographical
errors in the order dated 02/12/2626.
Petition is allowed. The order is corrected as follows.
The word "judgment" in the cause title is corrected as proceedings and
wherever the court is described as the 'Judicial First Class Magistrate
Court, Kottayam' it is corrected as ' Chief Judicial Magistrate Court,
Kottayam'.
Registry may issue a corrected copy of the order to the petitioner.
06-01-2021 Sd/- V.G.ARUN, JUDGE
/true copy/ Yaa
ASSISTANT REGISTRAR
