Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Anil Kumar.U. vs The Cochin Devaswom Board
2021 Latest Caselaw 3076 Ker

Citation : 2021 Latest Caselaw 3076 Ker
Judgement Date : 28 January, 2021

Kerala High Court
Anil Kumar.U. vs The Cochin Devaswom Board on 28 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     THURSDAY, THE 28TH DAY OF JANUARY 2021 / 8TH MAGHA, 1942

                       WP(C).No.5476 OF 2012(H)

PETITIONERS:

      1        ANIL KUMAR.U., S/O.BHANU VIKRAMAN,
               JUNIOR DEVASWOM OFFICER,ANDHIKKADU DEVASWOM,
               ANDHIKKADU (P.O) THRISSURDISTRICT. RESIDING AT:
               CHAKKOTH HOUSE, MANJOOR(P.O)NANDIPURAM,
               THRISSUR DISTRICT.

      2        P.N.SHANKARANARAYANAN, S/O.NARAYANAN NAIR,
               JUNIOR DEVASWOM OFFICER,MULLAKKAL DEVASWOM,
               COCHIN DEVASWOM BOARD, NELLUVAI(P.O),
               WADAKKANCHERRY, THRISSUR. RESIDING AT:
               POONOTHHOUSE, THEKKUMKARA (P.O), ENKAKKADU
               (VIA), THRISSUR DISTRICT, PIN - 680 608.

      3        G.S.ANIL KUMAR, S/O.P.SURENDRAN NAIR,
               JUNIOR DEVASWOM OFFICER,KUREEKKAD DEVASWOM,
               COCHIN DEVASWOM BOARD,KUREEKADU (P.O),
               ERNAKULAM, RESIDING AT: SAYINAGI,PUTHIYA ROAD,
               EROOR (P.O), PIN - 682 306.

      4        S.RAJEEV, S/O.SOMAN NAIR, JUNIOR DEVASWOM
               OFFICER,PUTHIYEDAM DEVASWOM, KANJOOR (P.O),
               ERNAKULAMDISTRICT PIN - 683 575, RESIDING AT :
               SHEENA NIVAS,IX 411B, EROOR (P.O),
               TRIPUNITHURA, ERNAKULAM.

      5        BABU.K.K., S/O.LATE K.A.KUNJU, JUNIOR DEVASWOM
               OFFICER,SANKARAMANGALAM DEVASWOM, MADAIKONAM
               (P.O)THRISSUR DISTRICT. RESIDING AT: KUNDOLY
               HOUSE,ANCHERY (P.O), THRISSUR - 6.

      6        K.N.BABU RAJ, S/O.K.K.RAGHAVAN, JUNIOR DEVASWOM
               OFFICER,ANDIMAHAKALAN KAVU DEVASWOM, CHELAKKARA
               (P.O)THRISSUR DISTRICT RESIDING AT: C-10,
               DEVASWOMQUARTERS, SREENILAYAM, THRISSUR - 20.

      7        P.GIREESAN, AGED 45 YEARS, S/O.LATE K.GANGADHARA
               MENON,JUNIOR DEVASWOM OFFICER, PARAKKOTTUKAVU
               DEVASWOM,THIRUVILLWAMALA (P.O), THRISSUR DISTRICT,
               RESIDINGAT: RAMATHEERTHAM, KUTTUMUCK,
               P.O.RAMAVARMAPURAM,THRISSUR DISTRICT,
               PIN - 680 631.
 WPC 5476/12
                                 2




               BY ADVS.
               SRI.ELVIN PETER P.J.
               SRI.K.R.GANESH
               SRI.T.G.SUNIL (PRANAVAM)


RESPONDENTS:

       1       THE COCHIN DEVASWOM BOARD
               REPRESENTED BY ITS SECRETARY,
               DEVASWOM BOARD BUILDINGS,THRISSUR - 1.

       2       THE SECRETARY
               COCHIN DEVASWOM BOARD,
               DEVASWOM BOARD BUILDINGS,
               THRISSUR - 1.

               BY SRI.C.E.UNNIKRISHNAN,SC,COCHIN DEV.BOAR



     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
28.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 5476/12
                                     3




                              JUDGMENT

It is submitted by the learned counsel

for the petitioner that this writ petition has

become infructuous by efflux of time and that

he is not pressing the same. This writ

petition is, therefore, closed as having

become infructuous.

Sd/-

                                         DEVAN RAMACHANDRAN
      RR                                          JUDGE
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter