Unnikrishanan vs Sudheesh
2021 Latest Caselaw 259 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

          THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR

 TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                     OP(Crl.).No.163 OF 2020

 AGAINST THE ORDER/JUDGMENT IN ST 750/2019 DATED 21-01-2020
       OF JUDICIAL MAGISTRATE OF FIRST CLASS-I, TIRUR


PETITIONER/S:

              UNNIKRISHANAN,
              AGED 54 YEARS,
              S/O. GOPALAN NAIR, ANIMANGALAM HOUSE,
              EDAYOOR POST, PUVVATHUMTHARA, TIRUR TALUK,
              MALAPPURAM DISTRICT 676 552

              BY ADVS.
              SRI.S.K.PREMJITH MENON
              SRI.BINU V V VEETTIL VALAPPIL

RESPONDENT/S:

      1       SUDHEESH,
              AGED 36 YEARS,
              S/O. UNNIKRISHNAN, PALLIYALITHODI HOUSE,
              EDAYOOR POST, PUVVATHUMTHARA, TIRUR TALUK,
              MALAPPURAM DISTRICT 676 552.

      2       STATE OF KERALA,
              REPRESENTED BY THE PUBLIC PROSECUTOR,
              HIGH COURT OF KERALA, AT ERNAKULAM 682 031.


OTHER PRESENT:

              SMT. M.K.PUSHPALATHA, SR.PP

     THIS OP (CRIMINAL) HAVING BEEN FINALLY HEARD ON
05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(Crl.) No.163 of 2020

                             -2-




                            ORDER

Dismissed as withdrawn in view of the

submission of the learned counsel for the

petitioner in this regard.

sd/-

B. SUDHEENDRA KUMAR, JUDGE STK