Sajith Kumar E vs Dr.Rajashree Ajith
2021 Latest Caselaw 255 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

         Con.Case(C).No.729 OF 2020 IN WP(C). 17241/2018

AGAINST THE ORDER/JUDGMENT IN WP(C) 17241/2018(E) OF HIGH COURT OF
                              KERALA


PETITIONER:

              SAJITH KUMAR E
              AGED 39 YEARS
              S/O. E VIJAYAN, KARTHIKA HOUSE,
              THAZHECHOVVA.P.O, KANNUR-670643

              BY ADVS.
              SRI.BONNY BENNY
              SHRI. BEJOY JOSEPH P.J.

RESPONDENT:

              DR.RAJASHREE AJITH
              THE DIRECTOR,
              KERALA INSTITUTE OF TOURISM AND TRAVEL STUDIES,
              RESIDENCY, THYCAUD, THIRUVANANTHAPURAM-695014

              GP- SRI. UNNIKRISHNA KAIMAL

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.729 OF 2020

                                     2




                              JUDGMENT

Dated this the 5th day of January 2021

The directions contained in Annexure A1 judgment was for

treating the appointment of the petitioner as a regular appointment

and to declare the probation of the petitioner.

2. It is submitted by the learned Government Pleader that both

these directions have been complied with. It is submitted that further

action, if any, will also be taken in accordance with law.

The said submission is recorded. The contempt of court case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP Con.Case(C).No.729 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 PHOTOSTAT COPY OF THE JUDGMENT IN WPC 17241/2019 DATED 23.05.2019 OF THIS HONOURABLE HIGH COURT OF KERALA

ANNEXURE A2 THE PHOTOSTAT COPY OF THE LETTER NO.B3/108/2018-TSM DATED 26.06.2019

ANNEXURE A3 THE PHOTOSTAT OF THE LETTER NO.B3/108/2018 -TSM DATED 03.03.2020

RESPONDENT'S/S EXHIBITS: NIL