Sarath S.R vs Sailaja K.P.
2021 Latest Caselaw 241 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE SMT. JUSTICE P.V.ASHA

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

        Con.Case(C).No.947 OF 2020 IN WP(C).No.23042/2016

 AGAINST THE     JUDGMENT DATED 16.08.2019 IN WP(C).NO.23042/2016(E)
                        OF HIGH COURT OF KERALA


PETITIONER:

               SARATH S.R.
               AGED 30 YEARS
               LPSA, LM LPS, MUHAMMA,
               ALAPPUZHA -688 525.

               BY ADVS.
               SRI.P.K.MANOJKUMAR
               SMT.SMITHA S.PILLAI

RESPONDENT:

               SAILAJA K.P., AGED 53 YEARS,
               FATHERS NAME (NOW KNOWN TO THE PETITIONER),
               ASSISTANT EDUCATION OFFICER,
               CHERTHALA, ALAPPUZHA DISTRICT - 688 524.


OTHER PRESENT:

               SMT.PRINCY XAVIER, GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.947 OF 2020 IN WP(C).No.23042/2016

                               2




                       J U D G M E N T

Learned counsel on both sides submit that the

directions in the judgment are already complied with.

Accordingly, this Contempt Case (Civil) is closed.

Sd/-

P.V.ASHA, JUDGE AS Con.Case(C).No.947 OF 2020 IN WP(C).No.23042/2016

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A PHOTOSTAT COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT ON 23/07/2019 IN WP(C) NO.23042 OF 2016.

ANNEXURE B THE PHOTOSTAT COPY OF THE ORDER DATED 08/08/2019 PASSED BY THE DIRECTOR OF GENERAL EDUCATION.

ANNEXURE C THE CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WPC 23042 OF 2016.

ANNEXURE D THE PHOTOSTAT COPY OF THE ORDER OF APPROVAL PASSED BY THE AEO CHERTHALA.

ANNEXURE E THE PHOTOSTAT COPY OF THE GOVERNMENT ORDER REGARDING TEACHER'S PACKAGE ISSUED ON 29/01/2016.

ANNEXURE F THE PHOTOSTAT COPY OF THE REQUEST SUBMITTED BY THE PETITIONER TO THE HEADMISTRESS OF LM LPS MUHAMMA.

ANNEXURE G THE PHOTOSTAT COPY OF THE REPLY GIVEN BY THE HEADMISTRESS OF LM LPS MUHAMMA TO THE PETITIONER ON 10/03/2020.