Priyanka Sebastian vs The Director General Of Police
2021 Latest Caselaw 2313 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                   &

                 THE HONOURABLE MRS. JUSTICE M.R.ANITHA

     WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

                       WP(Crl.).No.532 OF 2014(S)


 PETITIONER/S:
                 PRIYANKA SEBASTIAN
                 AGED 29 YEARS
                 D/O.K.J.DEVASSIA, KADAVUMKANDATHIL, KOZHA P.O,
                 KURAVILANGADU 686 640.

                 BY ADV. SRI.SURIN GEORGE IPE

RESPONDENT/S:
       1      THE DIRECTOR GENERAL OF POLICE
              KERALA POLICE HEAD QUARTERS,THIRUVANANTHAPURAM
              695 001.
       2      THE INSPECTOR GENERAL OF POLICE
              ERNAKULAM RANGE, ERNAKULAM 682 018.
       3      THE DISTRICT SUPERINTENDENT OF POLICE
              IDUKKI 685 602.
       4      THE CIRCLE INSPECTOR OF POLICE
              KANJIKUZHY, IDUKKI 685 606.
       5      THE SUB INSPECTOR OF POLICE
              KANJIKUZHY POLICE STATION, IDUKKI DISTRICT. 685606.
       6      SINOJ KURIAN
              S/O.C.J.KURIAN, CHILLAMIKUNNEL, PAZHAYARIKANDAM,
              KANJIKUZHY, IDUKKI 685 506.
       7      BINCY KURIAN
              CHILLAMIKUNNEL, PAZHAYARIKANDAM, KANJIKUZHY, IDUKKI
              685 606.
              R1 BY DIRECTOR GENERAL OF PROSECUTION
              R1, R6 BY ADV. SRI.P.M.JOHNY

OTHER PRESENT:

             SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND

     THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY HEARD ON
20.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(Crl.).No.532 OF 2014(S)




                             JUDGMENT

Dated this the 20th day of January 2021

K. Vinod Chandran, J.

The petitioner's counsel submits that nothing

remains in the Habeas Corpus Petition now and she would

agitate her cause before the appropriate forum.

The writ petition stands closed.

Sd/-

K.VINOD CHANDRAN

JUDGE

Sd/-

                                           M.R.ANITHA

SHG                                          JUDGE

WP(Crl.).No.532 OF 2014(S)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 COPY OF THE BIRTH CERTIFICATE OF THE INFANT BOY BORN ON 4.10.14 ISSUED BY THE CARITAS HOSPITAL DATED 4.10.14.