Psc Empanel Drivers Union Ksrtc vs Chairman And Managing Director
2021 Latest Caselaw 204 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                      WP(C).No.26478 OF 2020(H)


PETITIONER:

               PSC EMPANEL DRIVERS UNION KSRTC
               REPRESENTED BY ITS SECRETARY VINEETH MERSON, AGED 37
               YEARS, S/O.N.MERSON BALARAJ, VINEETH MERSON NIVAS,
               NADOORKOLLA, CHAIKOTTUKONAM P.O., THIRUVANANTHAPURAM.

               BY ADV. SRI.BIJU .C. ABRAHAM

RESPONDENTS:

      1        CHAIRMAN AND MANAGING DIRECTOR, KSRTC
               TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM- 695023.

      2        THE LABOUR COMMISSIONER
               PATTOOR, P.M.G.ROAD, OPPOSITE KSRTC STAND, SENATE
               HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM - 695 033.

      3        THE REGIONAL JOINT LABOUR COMMISSIONER/RETURNING
               OFFICER
               KUNNUMPURAM, CIVIL STATION ROAD, CIVIL STATION,
               THRIKKAKARA, KAKKANAD, ERNAKULAM - 682 030.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.26478 OF 2020(H)

                                   2




                             JUDGMENT

Dated this the 5th day of January 2021

When the matter was taken up, it was submitted by

the learned Counsel for the petitioner that the writ petition

has become infructuous. This is recorded and the writ

petition is closed recording the above submission.

Sd/-

SUNIL THOMAS

JUDGE

SKP WP(C).No.26478 OF 2020(H)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE SAID NOTICE BEARING NO.B-

1904/2020 DATED 13/11/2020.

EXHIBIT P1(A) TRUE COPY OF THE RELEVANT PAGE OF THE DRAFT VOTERS LIST EVIDENCING THE NAMES OF THE CASUAL LABOURERS.

EXHIBIT P2 TRUE COPY OF THE MEMORANDUM DATED 27/10/2020 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE OBJECTION DATED 20/11/2020 SUBMITTED BY THE PETITIONER BEFORE RESPONDENT NO.1.

EXHIBIT P4 TRUE COPY OF THE OBJECTIONS DATED 20/11/2020 SUBMITTED BY THE PETITIONER BEFORE RESPONDENT NO.2.

EXHIBIT P5 TRUE COPY OF THE OBJECTIONS DATED 20/11/2020 SUBMITTED BY THE PETITIONER BEFORE RESPONDENT NO.3.

EXHIBIT P6 TRUE COPY OF THE CIRCULAR BEARING NO.1752/GL8(LR)/2019/RTC DATED 23/11/2020.

EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 08.04.2019 IN W.A. NO. 1011/2019 PASSED BY THIS HOURABLE COURT

EXHIBIT P8 TRUE COPY OF THE REPRESENTATIONS DATED 08.11.2020 SUBMITTED BEFORE THE 1ST RESPONDENT

EXHIBIT P9 TRUE COPY OF THE REPLY DATED18.11.2020 ISSUED BY THE 1ST RESPONDENT

RESPONDENTS'S EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE