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Rosamma Mathew vs The Manager
2021 Latest Caselaw 1551 Ker

Citation : 2021 Latest Caselaw 1551 Ker
Judgement Date : 14 January, 2021

Kerala High Court
Rosamma Mathew vs The Manager on 14 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942

                      WP(C).No.24463 OF 2013(G)


PETITIONER:

               ROSAMMA MATHEW, LABORATORY ASSISTANT,
               ST. JOSEPH'S HIGHER SECONDARY SCHOOL,
               PAINGOTTOOR, KOTHAMANGALAM-686 671.

               BY ADV. SRI.P.RAMAKRISHNAN

RESPONDENTS:

      1        THE MANAGER
               ST. JOSEPH'S HIGHER SECONDARY SCHOOL,
               PAINGOTTOOR, KOTHAMANGALAM-686 671.

      2        THE DISTRICT EDUCATIONAL OFFICER,
               KOTHAMANGALAM-686 671.

      3        STATE OF KERALA, REPRESENTED BY SECRETARY,
               DEPARTMENT OF GENERAL EDUCATION,
               THIRUVANANTHAPURAM-695 001.

      4        ST. MARY JOSEPH, CLERK,
               ST. JOSPEH'S HIGHER SECONDARY SCHOOL,
               PAINGOTTOOR, KOTHAMANGALAM-686 671.

               BY ADVS. SRI.V.M.KURIAN
                        SRI. P.M.MANOJ - SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
14.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.24463 OF 2013(G)

                                  -2-




                               JUDGMENT

Dated this the 14th day of January 2021

The learned counsel for the petitioner

submits that he has been instructed not to press

this writ petition. Consequently, this writ

petition is dismissed as being not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv

 
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