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K.P.Xavier vs The Chairman
2021 Latest Caselaw 1254 Ker

Citation : 2021 Latest Caselaw 1254 Ker
Judgement Date : 13 January, 2021

Kerala High Court
K.P.Xavier vs The Chairman on 13 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE GOPINATH P.

   WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942

                      WP(C).No.19468 OF 2016(G)


PETITIONERS:

      1        K.P.XAVIER
               AGED 54 YEARS, S/O, K.X. PAILY, STAFF NO.7619,
               CABLE JOINTER, (HSK) (C.C) ELECTRICAL DIVISION,
               COCHIN PORT TRUST, COCHIN-682 009,AND RESIDING AT
               KARIKKASSERY, NAZRETH, KOCHI-2.

      2        V.S. SUJITH
               AGED 49 YEARS, S/O V.C. SATHYAVRITHAN, STAFF NO.9059,
               A/C MECHANICAL, (HSK) (C.C), ELECTRICAL DIVISION,
               COCHIN PORT TRUST, COCHIN-682 009,VETTITHARAYIL
               HOUSE, PONNURUNNI, VYTTILA PO., ERNAKULAM,
               PIN-682 019.

      3        K.G. VENU
               AGED 57 YEARS, S/O E. GANGADHARAN, STAFF NO. 7262,
               ELECTRICIAN (HSK) (C.C.), ELECTRICAL DIVISION, COCHIN
               PORT TRUST, COCHIN-682009, NOW RESIDING AT
               KOCHIYAMPARAMBIL, CHERUKULAM ROAD, PALLURUTHY P.O,
               COCHIN-6

      4        K.A. BARRIED
               AGED 52 YEARS, S/O K.L. ANTONY,STAFF NO.7656,
               ELECTRICIAN (HSK) (C.C.), ELECTRICAL DIVISION, COCHIN
               PORT TRUST,COCHIN-682009, NOW RESIDING AT
               KAITHAVALAPPIL HOUSE, MUNDAMVELI PO,COCHIN-7

               BY ADVS.
               SRI.RAJESH NAIR
               SRI.BIJOY CHANDRAN

RESPONDENTS:

      1        THE CHAIRMAN, COCHIN PORT TRUST
               WILLINGDON ISLAND, KOCHI-682009

      2        THE SECRETARY, COCHIN PORT TRUST
               WILLINGDON ISLAND, KOCHI-682009

      3        THE CHIEF MECHANICAL ENGINEER
               COCHIN PORT TRUST, COCHIN-682009
 WP(C).No.19468 OF 2016(G)

                               2


      4      UNION OF INDIA
             REPRESENTED BY THE SECRETARY, MINISTRY OF SHIPPING,
             MINISTRY OF SHIPPING,GOVERNMENT OF INDIA, NO.1.
             PARLIAMENT STREET,NEW DELHI. PIN-110 001.

             R1 TO R3 BY ADVS. SRI.K.ANAND (SR.)
             SMT.LATHA ANAND, SC
             R4 BY ADV. SRI.A.R.GANGADAS, CGC



     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
13.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.19468 OF 2016(G)

                                   3

                                 JUDGMENT

Dated this the 13th day of January 2021

The learned counsel for the petitioners submit that the

writ petition has become infructuous. In the light of the

submission made by the learned counsel for the petitioners, this

writ petition is dismissed as infructuous.

Sd/-

GOPINATH P.

JUDGE

DK

 
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