P.Krishnamoorthy vs Raghuraman
2021 Latest Caselaw 6936 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

    FRIDAY, THE 26TH DAY OF FEBRUARY 2021 / 7TH PHALGUNA, 1942

         Con.Case(C).No.100 OF 2021 IN WP(C). 14190/2020

 AGAINST THE JUDGMENT DATED 19.10.2020 IN WP(C) 14190/2020(W) OF
                      HIGH COURT OF KERALA


PETITIONER/PETITIONER IN THE WRIT PETITION:

             P.KRISHNAMOORTHY
             AGED 52 YEARS
             S/O.LATE PAZHANIYAPPAN CHETTIYAR,
             VANIYATHARA,VENGODI,ELAPPULLY,
             PALAKKAD.

             BY ADV. SMT.GIRIJA K GOPAL

RESPONDENT/RESPONDENT:

             RAGHURAMAN
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,NOW
             WORKING AS SECRETARY,
             PALAKKAD MUNICIPALITY,MUNICIPAL OFFICE,
             PALAKKAD-672035.

             R1 BY ADV. SRI.BINOY VASUDEVAN

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 26.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.100 OF 2021 IN WP(C). 14190/2020

                                    2




              Contempt Case (C) No.100 of 2021
              -----------------------------------------------


                           JUDGMENT

The learned counsel for the petitioner submits that

the direction contained in the judgment has been complied

with. In the light of the submission made by the learned

counsel for the petitioner, the Contempt of Court Case is

closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

PV Con.Case(C).No.100 OF 2021 IN WP(C). 14190/2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 19.10.2020 IN WP(C)NO.14190/2020

ANNEXURE A2 TRUE COPY OF THE REPRESENTATION DATED 27.10.2020.

ANNEXURE A3 TRUE COPY OF THE REPRESENTATION DATED 4.1.2021.

RESPONDENTS' EXHIBITS:

ANNEXURE R1(A) TRUE COPY OF THE PROCEEDINGS OF THE SECRETARY OF THE PALAKKAD MUNICIPALITY NO.40168/2018 DATED 18-01-2021

ANNEXURE R1(B) TRUE COPY OF ORDER NO.R7-4518/2021 DATED 25-02-2021 ISSUED BY THE SECRETARY OF THE PALAKKAD MUNICIPALITY