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Kaipad Swayam Sahaya Sangham vs State Of Kerala
2021 Latest Caselaw 6913 Ker

Citation : 2021 Latest Caselaw 6913 Ker
Judgement Date : 26 February, 2021

Kerala High Court
Kaipad Swayam Sahaya Sangham vs State Of Kerala on 26 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    FRIDAY, THE 26TH DAY OF FEBRUARY 2021 / 7TH PHALGUNA, 1942

                      WP(C).No.28633 OF 2019(D)


PETITIONERS:

      1        KAIPAD SWAYAM SAHAYA SANGHAM,
               P.O.KAKKAD, KANNUR-5,
               REPRESENTED BY ITS SECRETARY K.P.AKBAR.

      2        K.P AKBAR,
               AGED 41 YEARS,
               S/O KUNHABDULLA, SECRETARY, KAIPAD SELF HELP GROUP,
               P.O. KAKKAD, KANNUR - 5.
               (KUNDUVALAPPIL HOUSE, KUNHIPPALLI, P.O.KAKKAD, KANNUR
               DISTRICT)

      3        IDRIS. K,
               AGED 34 YEARS,
               S/O HASSANKUNHI, PRESIDENT, KAIPAD SELF HELP GROUP,
               P.O.KAKKAD, KANNUR -5.
               (NAICHAS HOUSE, P.O.KAKKAD, KANNUR DISTRICT)

               BY ADVS.
               SRI.K.C.SANTHOSHKUMAR
               SMT.K.K.CHANDRALEKHA

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
               SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

      2        AGENCY FOR DEVELOPMENT OF AQUACULTRUE KERALA (ADAK)
               (AN AUTONOMOUS BODY FULLY OWNED BY THE GOVERNMENT OF
               KERALA), ERANHOLI.P.O. THALASSERY,
               KANNUR DISTRICT-670 107.

      3        THE DEPUTY DIRECTOR OF FISHERIES /FARM MANAGER,
               ERANHOLI FISH FARM, P.O ERANHOLI, THALASSERY, KANNUR
               DISTRICT-670 107.

      4        KANNUR MUNICIPAL CORPORATION,
               KANNUR-670 001, REPRESENTED BY ITS SECRETARY.
 WP(C).No.28633 OF 2019(D)

                               2

      5      ZONAL OFFICER,
             KANNUR CORPORATION, PUZHATHI ZONAL OFFICE,
             KUNHIPALLI, KANNUR DISTRICT-670 001.

      6      THE BRANCH MANAGER,
             KERALA GRAMIN BANK, KUNHIPPALLI BRANCH,
             P.O.KOTTALI, KANNUR DISTRICT-670 005.

      7      PUZHATHI GRAMA PANCHAYATH,
             KOTTALI. P.O., KANNUR-670 005,
             REPRESENTED BY ITS SECRETARY.

             BY ADVS. SRI.A.K.ALEX
                      SMT.SHEELA R.CHANDRAN
                      SRI.K.K.CHANDRAN PILLAI (SR.)
                      SMT.S.AMBILY
                      SMT.NAMITHA NAMBIAR
                      SRI.SAJI THOMAS
                      SRI.MICKY THOMAS
                      SMT.M.MEENA JOHN, SC,
                      KANNUR MUNICIPAL CORPORATION
                      SRI.JAWAHAR JOSE
                      SMT.PRINCY XAVIER, GOVERNMENT PLEADER

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28633 OF 2019(D)

                                3




                            JUDGMENT

The learned counsel for the

petitioner seeks to withdraw the writ

petition.

Accordingly, this writ petition is

dismissed as withdrawn. Sd/-

P.V.ASHA JUDGE ww

 
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