Kerala High Court
Anima Shaukat Ali vs Sagar Kareem on 26 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH
FRIDAY, THE 26TH DAY OF FEBRUARY 2021 / 7TH PHALGUNA,
1942
OP (FC).No.191 OF 2020
AGAINST THE ORDER/JUDGMENT IN OP 1452/2018 OF FAMILY
COURT,ERNAKULAM
PETITIONER:
ANIMA SHAUKAT ALI, AGED 38 YEARS, D/O. SHAUKAT
ALI, PARAMBATH HOUSE, TELLICHERRY VILLAGE,
KANNUR, NOW RESIDING AT 4B, RAINBOW RESIDENCY
LAYOUT, MUNNEKOLALA, MARATHAHALLI, BANGALORE
NORTH, BENGALURU, KARNATAKA-560 037.
BY ADVS.
SMT.K.KUSUMAM
SRI.BASANT BALAJI
RESPONDENT:
SAGAR KAREEM, AGED 37 YEARS, S/O.K.M. ABDUL
KAREEM, KOROTHAYIL HOUSE, PUNNAYURKULAM
VILLAGE, CHAVAKKAD TALUK, PUNNAYURKULAM DESOM,
THRISSUR-679 561, REPRESENTED BY K.M. ABDUL
KAREE, POWER OF ATTORNEY HOLDER OF THE
PETITIONER,KOROTHAYIL HOUSE, PUNNAYURKULAM
VILLAGE, CHAVAKKAD TALUK, PUNNAYURKULAM DESOM,
THRISSUR-679561.
R1 BY SMT.LEELA NARAYANAN,SC,POOKKOTTUKAV G PA
THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
26-02-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP (FC).No.191 OF 2020
..2..
JUDGMENT
Dated this the 26th day of February 2021
A.Muhamed Mustaque, J
The learned counsel for the petitioner seeks
permission to withdraw the original petition.
Accordingly, the original petition is dismissed as
withdrawn with liberty.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
Sd/-
KAUSER EDAPPAGATH
JUDGE
PR
OP (FC).No.191 OF 2020
..3..
APPENDIX
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE COMPROMISE PETITION
FILED BY THE PETITIONER AS WELL AS THE
RESPONDENT 06.05.2019.
EXHIBIT P2 TRUE COPY OF THE COMPROMISE DECREE
DATED 16.12.2019 PASSED IN EXHIBIT P1
PETITION.
EXHIBIT P3 TRUE COPY OF THE ORIGINAL PETITION NO.
(G & W) 8/2020 FILED BY THE PETITIONER
BEFORE THE PRINCIPAL JUDGE, FAMILY
COURT, BANGALORE.
EXHIBIT P4 TRUE COPY OF THE ORDER SHEET IN IA
NO.II IN G & WC/8/2020 ON THE FILE OF
THE PRINCIPAL JUDGE, FAMILY COURT,
BANGALORE.
EXHIBIT P5 TRUE COPY OF THE AFFIDAVIT AND
PETITION IN IA 131/2020 IN OP
NO.2407/2018 ON THE FILE OF THE FAMILY
COURT, ERNAKULAM.
EXHIBIT P6 TRUE COPY OF THE ORDER DATED
16.01.2020 IN IA 131/2020 IN OP
NO.2407/18 ON THE FILE OF THE FAMILY
COURT ERNAKULAM.
EXHIBIT P7 TRUE COPY OF THE ORDER DATED
21.01.2020 IN IA NO.394/2020 IN OP
NO.2407/2018 ON THE FILE OF THE FAMILY
COURT ERNAKULAM
EXHIBIT P8 TRUE COPY OF THE ORDER DATED 1.02.2020
IN IA 661 OF 2020 OF THE FAMILY COURT,
ERNAKULAM.
OP (FC).No.191 OF 2020
..4..
EXHIBIT P9 TRUE COPY OF THE COMMON JUDGMENT IN
OP(FC) NO.110/2020 AND WP(CRL)
NO.57/2020 OF THIS HON'BLE COURT.
EXHIBIT P10 TRUE COPY OF THE AFFIDAVIT AND
PETITION IN IA NO.1229 OF 2020 IN OP
1452/18.
EXHIBIT P11 TRUE COPY OF THE AFFIDAVIT AND
PETITION IN IA NO. 1230/2020 IN OPGOP
1452/18.
EXHIBIT P12 TRUE COPY OF THE OBJECTION FILED BY
THE RESPONDENT TO IA NO.1229/2020 IN
OP 1452/18.
EXHIBIT P13 TRUE COPY OF THE ADDITIONAL OBJECTION
FILED BY THE RESPONDENT TO IA
1229/2020 IN OP 1452/18
EXHIBIT P14 TRUE COPY OF EP NO.21/2020 IN OP (G &
W) 1452/2018.
EXHIBIT P15 TRUE COPY OF THE E.A NO.26/2020 IN EP
NO.21/2020 IN OP(G AND W)
NO.1452/2018.
EXHIBIT P16 TRUE COPY OF THE OBJECTION FILED BY
THE PETITIONER TO EP 21/2020.
EXHIBIT P17 TRUE COPY OF THE COUNTER FILED BY THE
PETITIONER TO EA 26/2020 IN EP
21/2020.
EXHIBIT P18 TRUE COPY OF THE STATEMENT OF THE
MINOR RAYHAAN RECORDED BYT HE LEARNED
JUDGE OF THE FAMILY COURT ERNAKULAM.
EXHIBIT P19 TRUE COPY OF THE ORDER DATED
11.03.2020 IN IA 1229/2020 AND EA
26/2020.
OP (FC).No.191 OF 2020
..5..
EXHIBIT P20 TRUE COPY OF THE IA NO.1390/2020
EXHIBIT P21 TRUE COPY OF THE ORDER DATED
11.03.2020 IN IA NO.1390/2020.
EXHIBIT P22 TRUE COPY OF THE IA NO.1395/2020.
EXHIBIT P23 TRUE COPY OF THE ORDER DATED
11.03.2020 INIA NO.1395/2020.
EXHIBIT P24 THE E-MAIL SO SENT BY THE CHILD TO THE
PETITIONER DATED 14.3.2020.
EXHIBIT P25 TRUE COPY OF THE MARRIAGE CERTIFICATE
OF THE RESPONDENT SHOWING HIS SECOND
MARRIAGE.
