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M/S. Lichen Builders And ... vs The State Of Kerala
2021 Latest Caselaw 6776 Ker

Citation : 2021 Latest Caselaw 6776 Ker
Judgement Date : 25 February, 2021

Kerala High Court
M/S. Lichen Builders And ... vs The State Of Kerala on 25 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR. JUSTICE A.M.BADAR

   THURSDAY, THE 25TH DAY OF FEBRUARY 2021 / 6TH PHALGUNA, 1942

                       WP(C).No.19255 OF 2019(F)


PETITIONER/S:

                M/S. LICHEN BUILDERS AND DEVELOPERS (P) LTD.,
                KNA PLAZA, KUNDANNUR, MARADU P.O., ERNAKULAM-683 304,
                REPRESENTED BY ITS MANAGING DIRECTOR,
                MR.BOBEN PAUL.

                BY ADVS.
                SRI.M.GOPIKRISHNAN NAMBIAR
                SRI.K.JOHN MATHAI
                SRI.JOSON MANAVALAN
                SRI.KURYAN THOMAS
                SRI.PAULOSE C. ABRAHAM

RESPONDENT/S:

      1         THE STATE OF KERALA,
                REPRESENTED BY ITS SECRETARY TO GOVERNMENT, TAXES
                DEPARTMENT, SECRETARIAT,
                THIRUVANANTHAPURAM-695 001.

      2         ASSISTANT COMMISSIONER(WORKS CONTRACT),
                OFFICE OF THE DEPUTY COMMISSIONER, WORKS CONTRACT
                OFFICE, STATE GOODS AND SERVICES TAX DEPARTMENT, 9TH
                FLOOR, REVENUE TOWER, ERNAKULAM-682 011.




                GP- SMT. THUSHARA JAMES

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.19255 OF 2019

                                  2




                           JUDGMENT

Dated this the 25th day of February 2021

Learned Counsel for the petitioner submits that the

petitioner wants to withdraw the instant petition.

Accordingly, the writ petition is dismissed as

withdrawn.

Sd/-

A.M.BADAR

JUDGE

uu

26.02.2021 WP(C).No.19255 OF 2019

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICE DATED 05.05.2018 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE REPLY (WITHOUT ANNEXURES) DATED 06.06.2018 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 03.08.2018 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P4 TRUE COPY OF THE DEMAND NOTICE DATED 03.08.2018 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

 
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