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For Information Purpose Only vs By Advocate Sri.S.Jayakrishnan
2021 Latest Caselaw 6771 Ker

Citation : 2021 Latest Caselaw 6771 Ker
Judgement Date : 25 February, 2021

Kerala High Court
For Information Purpose Only vs By Advocate Sri.S.Jayakrishnan on 25 February, 2021
Con.Case(C) 383/2021                 1/3



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  Present:
               THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS

      Thursday,the 25th day of February 2021/6th Phalguna, 1942
   Contempt Case(Civil) No.383/2021(S) in WP(C) No.16940/2020

    For information purpose only
PETITIONER/PETITIONER IN WP(C)
      JOHN P.M.,AGED 71 YEARS,
      S/O.ULLAHANAN MANI,PULLAMKUNNEL HOUSE,
      KATTAMPACK P.O.,KOTTAYAM DISTRICT,PIN-686612

BY ADVOCATE SRI.S.JAYAKRISHNAN

RESPONDENT/1ST RESPONDENT IN WP(C)
      M.ANJANA
      THE DISTRICT COLLECTOR,KOTTAYAM,PIN-686 001

    This Contempt of Court Case(Civil) having come up for
orders on 25/02/2021, the Court on the same day passed the
following:


                                                         PTO
 Con.Case(C) 383/2021                            2/3




                                   ALEXANDER THOMAS, J.

--------------------

Con.Case(C) No.383 of 2021 [Arising out of the judgment in W.P.(C).No. 16940/2020]

--------------------

Dated this the 25th day of February 2021

For information purpose ORDE R only Sri.K.J.Muhammed Anzar, the Special Government Pleader (Revenue) submits that since this case comes up for admission for the first time, short time may be granted to enable him to get instructions and that he would give strict directives and instructions to the respondent District Collector to immediately comply with the directions and orders passed by this Court as per Anx.1 judgment dated 26.8.2020 in W.P.(C).No.16940/2020, in case the same has not so far been complied with. This Court is now desisting to issue notice to the respondent only in view of the abovesaid fair submission made by the learned Special Government Pleader. List on 15.3.2021 at 1.20 p.m. in Chambers. H/O.

Sd/-

ALEXANDER THOMAS,JUDGE sdk+

/true copy/ Sd/-

ASSISTANT REGISTRAR Con.Case(C) 383/2021 3/3

ANNEXURE-1 -CERTIFIED COPY OF JUDGMENT DATED 26.08.2020 IN WPC NO.16940 OF 2020 (N)

For information purpose only

 
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