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Sabu K.T vs Kerala State Road Transport ...
2021 Latest Caselaw 6734 Ker

Citation : 2021 Latest Caselaw 6734 Ker
Judgement Date : 25 February, 2021

Kerala High Court
Sabu K.T vs Kerala State Road Transport ... on 25 February, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MR. JUSTICE SUNIL THOMAS

  THURSDAY, THE 25TH DAY OF FEBRUARY 2021 / 6TH PHALGUNA, 1942

                    WP(C).No.4214 OF 2021(B)


PETITIONER/S:

            SABU K.T
            (DRIVER, KSRTC, MUVATTUPUZHA DEPOT),
             RESIDING AT PATTASSERIL HOUSE, ENANALLOOR (PO),
            MOOVATTUPUZHA, ERNAKULAM DISTRICT.

            BY ADVS.
            SHRI.K.P.RAJEEVAN
            SMT.MEERA S RAJAN

RESPONDENT/S:

      1     KERALA STATE ROAD TRANSPORT CORPORATION
            REPRESENTED BY ITS MANAGING DIRECTOR,
            TRANSPORT BHAVAN FORT, THIRUVANANTHAPURAM, PIN-
            695 023.

      2     EXECUTIVE DIRECTOR, (ADMINISTRATION),
            KERALA STATE ROAD TRANSPORT CORPORATION,
            TRANSPORT BHAVAN, FORT,
            THIRUVANANTHAPURAM, PIN-695 023.

      3     ASSISTANT TRANSPORT OFFICER,
            KSRTC, MUVATTUPUZHA DEPOT, MUVATTUPUZHA,
            ERNAKULAM, PIN-686 661.




            SC, SRI.T.P SAJAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.4214 OF 2021(B)

                                 2




                           JUDGMENT

When the matter was taken up, the learned counsel

for the petitioner submitted that the petitioner is entitled

for protection, which has not been considered while

ordering transfer. It was submitted by the learned

standing counsel for the KSRTC that in the case of the

petitioner herein, it was reconsidered and the petitioner

has been ordered to be retained in the Muvattupuzha

Depot. This is recorded and the Writ Petition is closed.

Sd/-

SUNIL THOMAS, JUDGE

R.AV WP(C).No.4214 OF 2021(B)

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF DUTY PASS ISSUED TO THE PETITIONER.

EXHIBIT P2 A TRUE COPY OF CERTIFICATE OF MARRIAGE NO.18/2018 ISSUED BY THE MARRIAGE OFFICER, POTHANIKAD DATED 07.06.2018.

AND 44 MEMORANDUM NO.500/CMD(SPC)/2021/RTC DATED 30.01.2021 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P4 A TRUE COPY OF ANNEXURE IV GUIDELINES OF TRANSFER ATTACHED TO THE BILATERAL AGREEMENT 2012.

EXHIBIT P5 A TRUE COPY OF REPRESENTATION DATED 01.02.2021 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

OF ORDER NO.500/CMD(SPC)/2021 RTC DATED 15.02.2021 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P7 TRUE COPY OF PROFORMA- 1. 1 DATED NIL SENT BY THE ASSISTANT TRANSPORT OFFICER, MUVATTUPUZHA TO THE HIGHER AUTHORITIES.

RESPONDENT'S/S EXHIBITS NIL

 
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