Shajan Jose vs The Magma Fincorp Ltd
2021 Latest Caselaw 6718 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

   THURSDAY, THE 25TH DAY OF FEBRUARY 2021 / 6TH PHALGUNA, 1942

                           WP(C).No.23757 OF 2020(T)


PETITIONER:

               SHAJAN JOSE
               AGED 46 YEARS
               S/O JOSE, UMBAVOO HOUSE, VALLISSERY DESOM, AVINISSERY
               P.O., THRISSUR TALUK, THRISSUR DISTRICT-680 306.

               BY ADV. SRI.N.L.BITTO

RESPONDENTS:

      1        THE MAGMA FINCORP LTD
               REP. BY MANAGER, 2ND FLOOR, E-TOWN BUILDING, EAST
               FORT JUNCTION, THRISSUR, THRISSUR DISTRICT-680 005.

      2        THE MAGMA FINCORP LTD.,
               REP. BY AUTHORISED OFFICER, 1ST FLOOR, JAIN TOWERS,
               NH-47, BYE PASS ROAD, VYTTILA, KOCHI, ERNAKULAM
               DISTRICT,682 019.

               R1-2   BY   ADV.   SRI.PHILIP T.VARGHESE
               R1-2   BY   ADV.   SRI.THOMAS T.VARGHESE
               R1-2   BY   ADV.   SMT.ACHU SUBHA ABRAHAM
               R1-2   BY   ADV.   SMT.V.T.LITHA
               R1-2   BY   ADV.   SMT.K.R.MONISHA
               R1-2   BY   ADV.   SMT.SHRUTHI SARA JACOB
               R1-2   BY   ADV.   SHRI.SIDHARTH.R.WARIYAR

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.23757 OF 2020(T)

                              2




                            JUDGMENT

Dated this the 25th day of February 2021

The learned counsel appearing for the

petitioner submits that the Writ Petition has

become infructuous. Accordingly, the Writ

Petition is dismissed as infructuous.

Sd/-

P.V.ASHA JUDGE DM WP(C).No.23757 OF 2020(T)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF ORDER PASSED BY THE ARBITRATOR AT CULCUTTA DATED 7.8.2020.

EXHIBIT P2 A TRUE COPY OF THE LETTER ISSUED FROM THE AUTHORISED OFFICER DATED 13.10.2020.

EXHIBIT P3 A TRUE COPY OF THE LETTER ISSUED BY THE ARBITRATOR DATED 12.10.2020.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE