S.N. Sajeev Kumar vs The Kizhuvilam Service ...
2021 Latest Caselaw 6650 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

  WEDNESDAY, THE 24TH DAY OF FEBRUARY 2021 / 5TH PHALGUNA, 1942

                      WP(C).No.28541 OF 2012(P)


PETITIONER:

               S.N. SAJEEV KUMAR
               AGED 50 YEARS
               S/O SUSRUTHAN, "BHAVANA", POIKAVIAL,
               MUDAPURAM P.O, CHRAYINKEEZH, THIRUVANANTHAPURAM

               BY ADV. SRI.D.SAJEEV

RESPONDENTS:

      1        THE KIZHUVILAM SERVICE CO-OPERATIVE BANK LTD.NO.2405
               MUDAPURAM P.O, CHIRAYINKEEZH 695314,
               THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY

      2        THE BOARD OF MANAGEMENT
               THE KIZHUVILAM SERVICE CO-OPERATIVE BANK LTD NO 2405,
               MUDDAPURAM P.O, CHIRAYNKEEZH 695314,
               THIRUVANANTHAPURAM, REPRESENTED BY ITS PRESIDENT

      3        THE PRISIDENT
               KIZHUVILAM SERVICE CO-OPERATIVE BANK LTD NO 2405,
               MUDAPURAM P.O, CHIRAYINKEZH 695314,
               THIRUVANANTHAPURAM

      4        THE ASSISTANT REGISTRAR (GENERAL) OF CO- OPERATIVE
               SOCIETIES
               CHIRAYINKEEZH, THIRUVANANTHAPRUAM 695304

               BY ADV. SRI.V.G.ARUN
               BY ADV. SRI.T.R.HARIKUMAR


               GP SRI B HARISH KUMAR

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
24.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28541 OF 2012(P)

                                2

                            JUDGMENT

Dated this the 24th day of February 2021

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

AMIT RAWAL

JUDGE nak