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Vijayan Nair.S vs University Of Kerala
2021 Latest Caselaw 6649 Ker

Citation : 2021 Latest Caselaw 6649 Ker
Judgement Date : 24 February, 2021

Kerala High Court
Vijayan Nair.S vs University Of Kerala on 24 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

  WEDNESDAY, THE 24TH DAY OF FEBRUARY 2021 / 5TH PHALGUNA, 1942

                      WP(C).No.28622 OF 2012(C)


PETITIONERS:

      1        VIJAYAN NAIR.S.
               AGED 53 YEARS
               SECURITY GUARD (HIGHER GRADE),
               UNIVERSITY OF KERALA, PALAYAM,
               THIRUVANANTHAPURAM-695034.

      2        RAMACHANDRAN D.
               SECURITY GUARD (HIGHER GRADE),
               UNIVERSITY OF KERALA, PALAYAM,
               THIRUVANANTHAPURAM-695034.

               BY ADV. SRI.T.B.HOOD

RESPONDENTS:

      1        UNIVERSITY OF KERALA
               REPRESENTED BY ITS REGISTRAR, PALAYAM,
               THIRUVANANTHAPURAM-695034.

      2        THE VICE CHANCELLOR
               UNIVERSITY OF KERALA, PALAYAM,
               THIRUVANANTHAPURAM-695034.

      3        MAYADEVI V.K.
               SECURITY GUARD (HIGHER GRADE),
               UNIVERSITY OF KERALA, PALAYAM,
               THIRUVANANTHAPURAM-695034.

               BY SRI.GEORGE POONTHOTTAM,SC,KERALA UTY.
               BY ADV. SRI.N.GOPINATHA PANICKER
               ADV. SMT.P.S.MAHESWARI
               BY ADV. SRI.GEORGE POONTHOTTAMSCKERALA UTY.
               BY SRI.BECHU KURIAN THOMAS, SC, UNIVERSITY OF KERALA
               BY SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
24.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28622 OF 2012(C)

                                 2

                            JUDGMENT

Dated this the 24th day of February 2021

Learned Counsel for petitioners submitted that the matter

has become infructuous. Accordingly, this writ petition is

dismissed as infructuous.

Sd/-

AMIT RAWAL

JUDGE nak

 
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