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Gopinath.A vs The Hindustan Petroleum ...
2021 Latest Caselaw 6602 Ker

Citation : 2021 Latest Caselaw 6602 Ker
Judgement Date : 24 February, 2021

Kerala High Court
Gopinath.A vs The Hindustan Petroleum ... on 24 February, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

WEDNESDAY, THE 24TH DAY OF FEBRUARY 2021/5TH PHALGUNA,1942

                WP(C).No.13385 OF 2020(W)


PETITIONERS:

     1     GOPINATH.A,
           AGED 67 YEARS,
           S/O.P.C NEDUNGADI,
           PROPRIETOR, M/S. SURABHI GAS SERVICES,
           KUTTIKALAM BUILDINGS,
           CHERUVANNUR,
           KOLATHARA (P.O),
           KOZHIKODE DISTRICT,PIN-673 655

     2     UDAYAN.K.,
           AGED 72 YEARS,
           S/O. K.K.KURUP, PROPRIETOR,
           M/S. SURYA GAS,
           RAJARAM BUILDING,
           CHAKKORATUKULAM,
           ERIINJERIPALAM (P.O),
           KOZHIKODE DISTRICT, PIN-673 006.

     3     M.K.SASHEENDRAN,
           AGED 67 YEARS,
           S/O.M.K.RAGHAVAN,
           PROPRIETOR, M/S. GEMINI GAS,
           E.K.COMPLEX,
           CIVIL STATION (P.O),
           KOZHIKODE DISTRICT, PIN-673 020

           BY ADV. SRI.JAGAN ABRAHAM M.GEORGE

RESPONDENTS:

     1     THE HINDUSTAN PETROLEUM CORPORATION LIMITED,
           REPRESENTED BY ITS CHAIRMAN AND MANAGING
           DIRECTOR, PETROLEUM HOUSE,17,
           JAMSHEDJI TATA ROAD,
           MUMBAI, MAHARASTRA, PIN-400020
 WP(C) No.13385/2020
                                    :2 :


       2      THE REGIONAL MANAGER,
              HINDUSTAN PETROLEUM CORPORATION LIMITED,
              L.P.G REGIONAL OFFICE, 2ND FLOOR,
              DEO GRATIAS BUILDINGS,
              CHILIMBI, MANGALORE,
              DASHINA KANNADA DISTRICT,
              KARNATAKA,PIN-575 006

       3      THE PLANT MANAGER,
              HINDUSTAN PETROLEUM CORPORATION LIMITED,
              L.P.G BOTTILING PLANT, KATTIPALLA (VIA),
              MANGALORE, DASKHINA KANNADA DISTRICT,
              KARNATAKA, PIN-575 030

              R1-3    BY   ADV.   SRI.M.GOPIKRISHNAN NAMBIAR
              R1-3    BY   ADV.   SRI.K.JOHN MATHAI
              R1-3    BY   ADV.   SRI.JOSON MANAVALAN
              R1-3    BY   ADV.   SRI.KURYAN THOMAS
              R1-3    BY   ADV.   SRI.PAULOSE C. ABRAHAM
              R1-3    BY   ADV.   SMT.NAMITHA NEETHU BALACHANDRAN

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 24.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:



SR
 WP(C) No.13385/2020
                                :3 :




                        JUDGMENT

~~~~~~~~~

Dated this the 24th day of February, 2021

In view of the not press memo filed by the learned

counsel for the petitioners, the writ petition is dismissed as not

pressed.

Sd/-

N. NAGARESH, JUDGE

aks/24.02.2021

 
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