Ligi Alexander vs Smt.Renuka
2021 Latest Caselaw 6597 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

  WEDNESDAY, THE 24TH DAY OF FEBRUARY 2021 / 5TH PHALGUNA, 1942

          Con.Case(C).No.126 OF 2021 IN WP(C). 984/2020

 AGAINST THE ORDER/JUDGMENT IN WP(C) 984/2020(W) OF HIGH COURT OF
                              KERALA


PETITIONER:

              LIGI ALEXANDER
              AGED 43 YEARS, W/O. ANIMON,
              U.P.S.A, ST. THOMAS, H.S.S. KADAMPANAD P.O.
              PATHANAMTHITTA, RESIDING AT CHARINJAKALAYIL,
              ANIL BUNGLOW, KADAMPANAD P.O.
              PATHANAMTHITTA 695 552.

              BY ADV. SRI.B.MOHANLAL

RESPONDENT:

              SMT.RENUKA
              FATHER'S NAME AND AGE NOT KNOWN TO THIS PETITIONER,
              SECRETARY, THE DISTRICT EDUCATIONAL OFFICER,
              PATHANAMTHITTA, PATHANAMTHITTA P.O. 689 645.

              SRI.T RAJASEKHARAN NAIR, SR GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.126 OF 2021

                                    2




                              JUDGMENT

Dated this the 24th day of February 2021

The learned Government Pleader submits that orders have been

passed on 18.02.2021 and that a copy of the order shall be

communicated to the petitioner.

In the above view of the matter, recording the said submission,

this contempt of court case is closed.

Sd/-

ANU SIVARAMAN JUDGE NP Con.Case(C).No.126 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 THE TRUE COPY OF THE APPOINTMENT ORDER DATED 01/06/2007 ISSUED BY THE MANAGER ST. THOMAS HIGHER SECONDARY SCHOOL, KADAMPANAD, TO THE PETITIONER.

ANNEXURE A2 THE TRUE COPY OF THE ORDER NO.

B5:5358/2007 DATED 15/04/2008 ISSUED BY THE RESPONDENT TO THE PETITIONER.

ANNEXURE A3 THE TRUE COPY OF THE JUDGMENT DATED 04/04/2019 IN WPC NO. 10613/2019 OF THIS HON'BLE COURT.

ANNEXURE A4 THE TRUE COPY OF THE ORDER G.O.(RT0 NO.

3200/2019/E.DN. DATED 07/08/2019 ISSUED BY THE GOVERNMENT.

ANNEXURE A5 THE TRUE COPY OF THE REPRESENTATION DATED 26/08/2019 FIELD BY THE PETITIONER BEFORE THE RESPONDENT.

ANNEXURE A6 THE TRUE CERTIFIED COPY OF THE JUDGMENT DATED 28/10/2020 IN WPC NO. 984/2020 OF THIS HON'BLE COURT.

ANNEXURE A7 THE TRUE COPY OF THE REPRESENTATION DATED 16/11/2020 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT AND ITS ACKNOWLEDGMENT CARD DATED 18/11/2020 ACKNOWLEDGMENT BY THE RESPONDENT.

RESPONDENT'S/S EXHIBITS: NIL