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Josco Bullion Traders Pvt. Ltd vs The Tahasildar
2021 Latest Caselaw 6521 Ker

Citation : 2021 Latest Caselaw 6521 Ker
Judgement Date : 23 February, 2021

Kerala High Court
Josco Bullion Traders Pvt. Ltd vs The Tahasildar on 23 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

   TUESDAY, THE 23RD DAY OF FEBRUARY 2021 / 4TH PHALGUNA, 1942

                       WP(C).No.9171 OF 2020(V)


PETITIONER:

               JOSCO BULLION TRADERS PVT. LTD.,
               X/894, X/895, CENTRAL JUNCTION, K.K.ROAD, KOTTAYAM-
               686001, REPRESENTED BY ITS MANAGING DIRECTOR,
               P.A.JOSE, S/O.ANTONY, AGED 71 YEARS, PAYAPILLI HOUSE,
               PUTHANANGADI, THIRUVATHUKKAL P.O., KOTTAYAM-686003.

               BY ADV. SRI.BINOY VASUDEVAN

RESPONDENTS:

      1        THE TAHASILDAR
               TALUK OFFICE, CIVIL STATION, AYYANTHOLE, THRISSUR-
               680003.

      2        THE VILLAGE OFFICER,
               AYYANTHOLE VILLAGE, AYYANTHOLE P.O., THRISSUR
               DISTRICT-680003.


OTHER PRESENT:

               SPL.G.P SRI MOHAMMED ANZAR K.J

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                 2
WP(C).No.9171 OF 2020(V)




                           JUDGMENT

Memo dated 16/02/2021 filed by the learned

counsel for the petitioner to withdraw the writ petition is

recorded. The writ petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN

JUDGE

rsr

 
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