L.Thankamma vs District Collector
2021 Latest Caselaw 6515 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 TUESDAY, THE 23RD DAY OF FEBRUARY 2021 / 4TH PHALGUNA,
                          1942

                   WP(C).No.130 OF 2021(M)


PETITIONER:

              L.THANKAMMA,
              AGED 74 YEARS, W/O. NARAYANA KEDHILAYA,
              'SREENILAYAM', MULLERIYA P.O, KASARAGOD
              DISTRICT, NOW RESIDING AT 'USHAS', S.S. TEMPLE
              ROAD, PAYYANNUR AMSOM DESOM, P.O. PAYYANNUR,
              PAYYANNUR TALUK, KANNUR DISTRICT.

              BY ADV. SRI.M.V.AMARESAN

RESPONDENT:

              DISTRICT COLLECTOR,
              KASARAGOD DISTRICT, PIN-671 001

              SMT. G.RANJITA GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 23.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.130 of 2021
                                     2




                       W.P.(C) No.130 of 2021
                   ---------------------------------------


                             JUDGMENT

The learned counsel for the petitioner submits that the

writ petition is not pressed. In the light of the submission made by

the learned counsel for the petitioner, this writ petition is dismissed

as not pressed.

Sd/-

P.B.SURESH KUMAR, JUDGE

YKB W.P.(C) No.130 of 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF ORDER BEARING NO. B5-

3067/19. K.DIS DATED 29.07.2020 OF THE REVENUE DIVISIONAL OFFICER, KASARAGOD.

EXHIBIT P2 TRUE COPY OF APPEAL FILED BY THE PETITIONER AGAINST EXHIBIT P1 BEFORE THE RESPONDENT DISTRICT COLLECTOR, KASARAGOD DATED 30.10.2020.