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Hameed Kattodi vs Shri.M.M.Vasu
2021 Latest Caselaw 6455 Ker

Citation : 2021 Latest Caselaw 6455 Ker
Judgement Date : 23 February, 2021

Kerala High Court
Hameed Kattodi vs Shri.M.M.Vasu on 23 February, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 TUESDAY, THE 23RD DAY OF FEBRUARY 2021 / 4TH PHALGUNA,
                          1942

    Con.Case(C).No.1936 OF 2020 IN WP(C). 19916/2020

AGAINST THE ORDER IN WP(C) 19916/2020(L) DATED 25.09.2020
                 OF HIGH COURT OF KERALA


PETITIONERS/PETITIONERS IN WP(C):

     1       HAMEED KATTODI,
             AGED 53 YEARS, S/O. KUNHAMMED, KATTODI HOUSE,
             KOTTAPPALLY P.O, VATAKARA TALUK,
             KOZHIKODE DISTRICT, PIN -673 542

     2       MANOJAN T.T,
             AGED 40 YEARS, S/O. KRISHNAN, THEKKE THARAMAL
             HOUSE, AYANCHERI P.O, VATAKARA TALUK,
             KOZHIKODE DISTRICT, PIN-673 542

             BY ADVS.
             SRI.SAJEEVAN KURUKKUTTIYULLATHIL
             SRI.SAJU JOSE
             SRI.K.C.BINU
             SRI.N.F.JOHN JOSEPH THOMAS
             SMT.M.M.GRACY

RESPONDENT/3RD RESPONDENT IN WP(C):

             SHRI.M.M.VASU,
             (AGE AND FATHER'S NAME NOT KNOWN TO THIS
             PETITIONERS), SECRETARY, AYANCHERY GRAMA
             PANCHAYAT, KATAMERY P.O, VATAKARA TALUK,
             KOZHIKODE DISTRICT, PIN-673 542


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 23.02.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.1936 of 2020


                                     ..2..




               Contempt Case (C) No.1936 of 2020
                -----------------------------------------------


                              JUDGMENT

This Contempt of Court Case is closed without

prejudice to the right of the petitioners to challenge the order

passed pursuant to the direction issued by this Court.

Sd/-

P.B.SURESH KUMAR, JUDGE

YKB Contempt Case (C) No.1936 of 2020

..3..

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A CERTIFIED COPY OF THE JUDGMENT DATED 25TH SEPTEMBER, 2020 IN W.P(C) NO. 19916 OF 2020 RENDERED BY THIS HON'BLE COURT.

ANNEXURE B A TRUE COPY OF THE LETTER SENT TO THE 3RD RESPONDENT DATED 03.10.2020.

ANNEXURE C A TRUE COPY OF THE TRACK CONSIGNMENT DETAILS FOR RL574210994 IN FOR DELIVERY CONFORMATION, DOWNLOADED FROM THE WEB SITE OF THE INDIAN POSTAL DEPARTMENT.

ANNEXURE D TRUE COPY OF LAWYER NOTICE SENT TO THE 3RD RESPONDENT DATED 03.11.2020.

ANNEXURE E TRUE COPY OF THE ACKNOWLEDGMENT CARD RETURNED FROM THE 3RD RESPONDENT.

 
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