For Information Purpose Only vs C.B. Jagadeesh
2021 Latest Caselaw 6362 Ker

IA/1/2021 IN Mat.Appeal 57/2021          1/1

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      Present:
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
                        THE HONOURABLE MR.JUSTICE C.S.DIAS

               Monday,the 22nd day of February 2021/3rd Phalguna, 1942

   For      information                purpose only
                      IA/1/2021 IN Mat.Appeal 57/2021
Against OP No.1488/2016 of the FAMILY COURT,ERNAKULAM
PETITIONER/APPELLANT
      C.B. JAGADEESH, AGED 37 YEARS,
      S/O. M.S BALASUBRAMANIAN, RESIDING AT ANAND JYOTHIS,
      CHELAKKARA P.O, THRISSUR-680586.
RESPONDENT/RESPONDENT
      RITHU MOHAN, AGED 30 YEARS,
      D/O. MOHANDAS, RESIDING AT KUNNATH HOUSE, NAYATHODE P.O,
      KAVARAPPARAMBU, ANGAMALY, ERNAKULAM-683572.

  Application praying that in the circumstances stated in the affidavit filed
therewith the High Court be pleased to stay the operation and enforcement of the
judgment in OP No.1488/2016 dated 08.10.2020 on the file of Family Court,
Ernakulam.
    This application again coming on for orders, upon perusing the application
and the affidavit filed in support thereof and this court's order dated 21/01/2021
and upon hearing the arguments of M/S. R.K.MURALEEDHARAN, AND AMAL S
KUMAR, Advocates for the applicant, and of M/S. T.M.RAMAN KARTHA,
KEERTHI.S.NAIR, MANJU R. KARTHA, M.S.SOUJATH, VINEETHA VIJAYAN,
Advocates for the respondent, the court passed the following:
                                       ORDER

Interim order will continue till then. 22-02-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE Sd/-

C.S.DIAS,JUDGE /true copy/

Sd/-

ASSISTANT REGISTRAR