Ragini D vs The Regional Transport Authority
2021 Latest Caselaw 6355 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942

                       WP(C).No.2654 OF 2021(F)


PETITIONER:

               RAGINI D
               AGED 61 YEARS
               W/O. SASIDHARAN,
               SHYAM NIVAS, SHARAVANA JUNCTION,
               KALLARA P.O., -695608.

               BY ADV. SRI.I.DINESH MENON

RESPONDENTS:

      1        THE REGIONAL TRANSPORT AUTHORITY
               ATTINGAL, ATTINGAL P.O.,
               ATTINGAL-695101.

      2        THE SECRETARY,
               REGIONAL TRANSPORT AUTHORITY,
               ATTINGAL P.O.,
               ATTINGAL-695101.

      3        SHIMI,
               D/O. LATE SHAMUGHAN,
               SHIJU NIVAS, S.N.PURAM,
               NEDUMANGAD, TRIVANDRUM-695541.


OTHER PRESENT:

               SR.GP K.P HARISH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).2654/2021
                                     2




                              JUDGMENT

The co-applicant is no more. It seems that, one of the son of the

deceased Beena has obtained permission and is plying the vehicle as the

legal heir of Beena. In the above circumstance, I do not feel that the

petitioner herein can pursue the Writ Petition, seeking relief on an

application jointly submitted by two persons, among whom, one is no

more.

Accordingly, Writ Petition is closed. This will not foreclose the

right of the petitioner to move in accordance with law and to seek

appropriate relief.

Sd/-

                                               SUNIL THOMAS

Sbna                                               JUDGE
 W.P(C).2654/2021





                         APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1           TRUE COPY OF THE DECISION OF THE RTA DATED
                     14.11.2019.

EXHIBIT P2           TRUE COPY OF THE ORDER IN IA NO.2056/2019

IN OS 262/2019 DATED 31.10.2019.

EXHIBIT P3 TRUE COPY OF THE PLAINT IN OS NO.262/2019 DATED 2.4.2019.

EXHIBIT P4 TRUE COPY OF THE REQUEST DATED 8.1.2021.

EXHIBIT P5 TRUE COPY OF THE TEMPORARY PERMIT DATED 28.9.2020.

EXHIBIT P6 TRUE COPY OF THE APPLICATION FOR TEMPORARY PERMIT DATED 29.12.2020.