Citation : 2021 Latest Caselaw 6330 Ker
Judgement Date : 22 February, 2021
IA/1/2021 IN FAO (RO) 8/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
Monday,the 22nd day of February 2021/3rd Phalguna, 1942
IA 1/2021 IN FAO (RO) 8/2021
For information purpose only
Against AS No.139/2013 of the ADDITIONAL DISTRICT COURT, TIRUR
Against OS No.305/2010 of the MUNSIFF COURT, TIRUR
---
PETITIONER/APPELLANT:
PADMANABHAN,AGED 58 YEARS,S/O PACHETH THAMI @ KUNHAN,
PO PUDUPPALLY, PUDUPPALLY AMSOM, THRITHALLUR DESOM, TIRUR
TALUK, MALAPPURAM DISTRICT- 676 102.
RESPONDENTS/RESPONDENTS:
1. PRASANNA,AGED 48 YEARS,
W/O. VELAYUDHAN, CHETTIYAR MURIYIL HOUSE,P.O. PUDUPPALLY,
PUDUPPALLY AMSOM, THRITHALLUR DESOM, TIRUR TALUK,
MALAPPURAM DISTRICT- 676 102.
2. RAVEENDRAN,,AGED 50 YEARS,S/O. PACHETH THAMI @ KUNHAN,
P.O. PUDUPPALLY, PUDUPPALLY AMSOM, THRITHALLUR DESOM,
TIRUR TALUK, MALAPPURAM DISTRICT- 676 102.
3. SUKUMARAN @ KUNHUMON,,AGED 45 YEARS,
S/O. PACHETH THAMI @ KUNHAN, P.O PUDUPPALLY,
PUDUPPALLY AMSOM, THRITHALLUR DESOM, TIRUR TALUK,
MALAPPURAM DISTRICT -676 102.
4. JAYAKUMAR,AGED 32 YEARS,S/O. PATHMANABHAN,
P.O. PUDUPPALLY, PUDUPPALLY AMSOM, THRITHALLUR DESOM,
TIRUR TALUK, MALAPPURAM DISTRICT- 676 102.
5. PREMA,AGED 50 YEARS,W/O. PATHMANABHAN,
P.O. PUDUPPALLY, PUDUPPALLY AMSOM, THRITHALLUR DESOM,
TIRUR TALUK, MALAPPURAM DISTRICT- 676 102.
6. SHEEJA,AGED 43 YEARS,W/O. RAVEENDRAN,
P.O. PUDUPPALLY,PUDUPPALLY AMSOM, THRITHALLUR DESOM, TIRUR
TALUK, MALAPPURAM DISTRICT- 676 102.
7. NISHA,AGED 38 YEARS,W/O. SUKUMARAN,
P.O. PUDUPPALLY, PUDUPPALLY AMSOM, THRITHALLUR DESOM,
TIRUR TALUK, MALAPPURAM DISTRICT- 676 102.
8. PARVATHI,AGED 80 YEARS,W/O. PACHETH THAMI @ KUNHAN,
P.O. PUDUPPALLY, PUDUPPALLY AMSOM, THRITHALLUR DESOM,
TIRUR TALUK, MALAPPURAM DISTRICT- 676 102.
IA/1/2021 IN FAO (RO) 8/2021 2/2
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay
the operation of the Judgment and decree dated 30.11.2020 in
A.S.139/2013 before the Additional District Court, Tirur filed
against O.S.305/2010 before the Munsiff Court, Tirur dated
28.01.2012 till the disposal of this appeal.
This application coming on for orders upon perusing the
application and the affidavit filed in support thereof, and
For information purpose only
upon hearing the arguments of M/S. JAMSHEED HAFIZ & NESNA
K.K., Advocates for the petitioner, the court passed the
following:
O R D E R
The order directing remand is stayed temporarily for a period of one month. 22-02-2021 Sd/-
MARY JOSEPH,JUDGE
/true copy/ Sd/-
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