Justus P.J vs Justus P.J
2021 Latest Caselaw 6322 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942

           RP.No.117 OF 2021 IN WP(C). 21734/2020

      AGAINST THE JUDGMENT DATED 20.01.2021 IN WP(C)
          21734/2020(N) OF HIGH COURT OF KERALA


REVIEW PETITIONER/10TH RESPONDENT:

             JUSTUS P.J.,
             AGED 53 YEARS, S/O.JOSEPH,
             PUTHANPURAKKAL HOUSE, PUDURUTHY P.O.,
             THRISSUR DISTRICT-680 623.

             BY ADV. SMT. PRABISHA T.P.

RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 9:

     1       JOSHY E.K.,
             S/O.KOCHUVARKEY MASTER, AGED 47 YEARS,
             EMMATTY HOUSE, PUDURUTHY P.O., THRISSUR
             DISTRICT, PIN-680 623.

     2       WADAKANCHERY MUNICIPALITY,
             REPRESENTED BY ITS SECRETARY, WADAKANCHERY
             MUNICIPALITY OFFICE, WADAKKANCHERY P.O.,
             THRISSUR DISTRICT-680 582.

     3       SECRETARY, WADAKANCHERY MUNICIPALITY,
             WADAKKANCHERY P.O., THRISSUR DISTRICT-680 582.

     4       THE DISTRICT COLLECTOR,
             COLLECTORATE, THRISSUR-680 003.

     5       REVENUE DIVISIONAL OFFICER,
             OFFICE OF THE RDO, AYYANTHOLE P.O.,
             THRISSUR-680 003.

     6       CIRCLE INSPECTOR OF POLICE/STATION HOUSE
             OFFICER, WADAKANCHERY POLICE STATION,
             WADAKKANCHERY P.O., THRISSUR DISTRICT-680 582.

     7       TAHSILDAR,
             TALAPPILLY TALUK, TALUK OFFICE, WADAKKANCHERY
 R.P. No.117 of 2021
in
W.P.(C) No.21734 of 2020
                                  2


                 P.O., THRISSUR DISTRICT-680 582.

        8        HEALTH INSPECTOR,
                 COMMUNITY HEALTH CENTRE, WADAKANCHERY,
                 KUMARANELLUR P.O., THRISSUR-680 590.

        9        KERALA STATE POLLUTION CONTROL BOARD,
                 THRISSUR-680 001, REPRESENTED BY ITS
                 ENVIRONMENTAL ENGINEER, OFFICER OF THE KSPCB,
                 THRISSUR-680 001.

        10       STATION OFFICER,
                 FIRE AND RESCUE STATION, OFFICE OF THE FIRE
                 AND RESCUE DEPARTMENT, KUMARANELLUR P.O.,
                 WADAKANCHERY, THRISSUR-680 590.


                 SC. P.P. . THAJUDHEEN
                 ADV.SHOBY K FRANSIS
                 ADV.K.J.MANURAJ GP

     THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
22.02.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOW-
ING:
 R.P. No.117 of 2021
in
W.P.(C) No.21734 of 2020
                                        3




                             R.P. No.117 of 2021
                                      in
                           W.P.(C) No.21734 of 2020
                 ----------------------------------------------


                                  ORDER

The last sentence in paragraph 3 of the judgment is

deleted since the question as to whether the tenth respondent

in the writ petition is entitled to use the building referred to in

the judgment for recreation activities has not been adjudicated

in the judgment.

Sd/-

P.B.SURESH KUMAR, JUDGE.

YKB