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State Of Kerala vs State Of Kerala
2021 Latest Caselaw 6321 Ker

Citation : 2021 Latest Caselaw 6321 Ker
Judgement Date : 22 February, 2021

Kerala High Court
State Of Kerala vs State Of Kerala on 22 February, 2021
WA 302/2021                     1/2
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              Present:
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                &
              THE HONOURABLE MR. JUSTICE GOPINATH P.

       Monday,the 22nd day of February 2021/3rd Phalguna, 1942

     For information purpose only
                        WA No.302/2021
Against Judgment dated 13.12.2019 in WP(C) No.9891/2019
of this Court.
APPELLANTS/RESPONDENTS 1 TO 3 IN THE W.P.(C):

1. STATE OF KERALA,REPRESENTED BY SECRETARY TO
GOVERNMENT,
   GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
   THIRUVANANTHAPURAM-695 001.
2. THE DIRECTOR, VOCATIONAL HIGHER SECONDARY DEPARTMENT,
   HOUSING BOARD BUILDING, SANTHI NAGAR,
   THIRUVANANTHAPURAM-695001.
3. THE ASSISTANT DIRECTOR,VHSE REGIONAL OFFICE,
   CIVIL STATION, NEW BLOCK IV FLOOR, KAKKANAD,
   ERNAKULAM-682 030.

    BY GOVERNMENT PLEADER
RESPONDENTS/PETITIONER & 4TH RESPONDENT IN W.P.(C):
1.   PRASANNA C.S.,TEACHER IN G.F.C.
     NUSRATHUL ISLAM VOCATIONAL HIGHER SECONDARY SCHOOL,
     MARAMPILLY, ALUVA-683 105, RESIDING AT KUZHUPPILLY HOUSE,
     EAST KODUNGALLOOR, U.C.COLLEGE P.O., ALUVA-683 102.
2.   THE PRINCIPAL,NUSRATHUL ISLAM VOCATIONAL HIGHER
     SECONDARY SCHOOL, MARAMPILLY, ALUVA-683 105.

      BY ADV SMT.SHAMEENA SALAHUDHEEN FOR R1

     Prayer for interim relief in the Writ Appeal stating that
in the circumstances stated in the appeal memorandum the High
Court be pleased to stay the operation and implementation of
the Judgment dated 13.12.2019 in W.P.(C) No.9891/2019 pending
disposal of the above writ appeal.


     This Writ Appeal coming on for admission on 22.02.2021 upon
perusing the appeal memorandum, the court on the same day
passed the following:
                                                            P.T.O.
 WA 302/2021                                2/2
P.T.O.




                   A.K.JAYASANKARAN NAMBIAR & GOPINATH P., JJ.
                              -------------------------------------------
                                     WA No.302 of 2021
                              -------------------------------------------
                         Dated this the 22nd day of February 2021


         For information purpose only
                      ORDER

A.K. Jayasankaran Nambiar, J:

The Assistant Director, VHSE Regional office, Civil Station, New Block-IV Floor, Kakkanad, Ernakulam to be present in court with the Service Book of the teacher concerned, Smt. Prasanna C.S. so as to explain the stand of the Government with regard to the alleged anomaly/excess payment if any effected to the teacher.

Post on 25-02-2021.

Sd/-

A.K.JAYASANKARAN NAMBIAR,JUDGE

Sd/-

GOPINATH P.,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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