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Santhosh .A.C vs Station House Officer
2021 Latest Caselaw 6307 Ker

Citation : 2021 Latest Caselaw 6307 Ker
Judgement Date : 22 February, 2021

Kerala High Court
Santhosh .A.C vs Station House Officer on 22 February, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SUNIL THOMAS

   MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942

                     WP(C).No.600 OF 2021(Y)




PETITIONER/S:

            SANTHOSH .A.C, AGED 44 YEARS,
            S/O. A.I.CHACKO, ADUPRAYIL HOUSE,
            KIZHAKOMBU P.O., KOOTHATTUKULAM ,
            ERNAKULAM, KERALA, PIN-686 662.
             REPRESENTED BY SALU JOSEPH, AGED 48 YEARS,
            S/O. P.R.JOSEPH, MATHIRAPPILLIL HOUSE,
             AIMANAM, KOTTAYAM,
            KERALA ,INDIA, PIN-686 017


            BY ADVS.
            SHRI.SASTHAMANGALAM S. AJITHKUMAR
            SRI.SATHEESH MOHANAN


RESPONDENT/S:

      1     STATION HOUSE OFFICER
            KOOTHATTUKULAM POLICE STATION,
            ERNAKULAM,PIN-682 031

      2     THE MANAGER, STATE BANK OF INDIA,
            KOOTHATTUKULAM BRANCH, PIN-686 662

      3     THE MANAGER, FEDERAL BANK,
            KOOTHATTUKULAM BRANCH, PIN-686 662

      4     THE MANAGER, KERALA STATE FINANCIAL ENTERPRICES
            (KSFE),
            KOOTHATTUKULAM BRANCH, PIN-686 662

      5     FEBY, S/O.CHACKO, AGED 40 YEARS
            S/O. CHACKO,
            AADUPAARAYIL HOUSE, MUVATTUPUZHA TALUK,
            KOOTHATTUKULAM VILLAGE,
            KIZHAKOMBU KARA,
            PIN-686 662
 WP(C).No.600 OF 2021(Y)
                                2

      6     STATE OF KERALA,
            REPRESENTED BY THE SECRETARY,
            HOME DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM-695 001

            R3   BY ADV. SRI.JACOB P.ALEX
            R3   BY ADV. SRI.JOSEPH P.ALEX
            R3   BY ADV. SHRI.MANU SANKAR P.
            R5   BY ADV. SRI.ENOCH DAVID SIMON JOEL
            R5   BY ADV. SRI.S.SREEDEV
            R5   BY ADV. SRI.RONY JOSE
            R5   BY ADV. SHRI.CIMIL CHERIAN KOTTALIL
            R6   SR.GP.K.P.HARISH




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.600 OF 2021(Y)
                                3




                          JUDGMENT

Learned counsel for the petitioner sought

permission to withdraw the Writ Petition. This is

recorded and the Writ Petition is closed.

Sd/-

SUNIL THOMAS, JUDGE

R.AV WP(C).No.600 OF 2021(Y)

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE AUTHORIZATION DATED 06.12.2020

EXHIBIT P2 TRUE COPY OF THE DISCHARGE SUMMARY ISSUED FORM AMRITA INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTRE, ERNAKULAM DATED 06.06.2016

EXHIBIT P3 TRUE COPY OF THE COMPLAINT DATED 23.11.2020 FILED BY THE PETITIONER BEFORE THE CIRCLE INSPECTOR KOOTHATTUKULAM

EXHIBIT P4 TRUE COPY OF THE COMPLAINT DATED 05.12.2020 TO THE KOOTHATTUKULAM POLICE INSPECTOR

EXHIBIT P5 CITIZEN COPY OF THE FIR DATED 07.12.2020 IN CRIME NO.1399 OF 2020

EXHIBIT P6 TRUE COPY OF THE APPLICATION DATED 05.12.2020 FILED BEFORE THE MANAGER FEDERAL BANK KOOTHATTUKULAM BRANCH

EXHIBIT P7 TRUE COPY OF THE APPLICATION DATED 05.12.2020 FILED TO THE MANAGER STATE BANK OF INDIA

EXHIBIT P8 TRUE COPY OF THE APPLICATION DATED 08.12.2020 FILED BEFORE THE MANAGER KSFE KOOTHATTUKULAM BRANCH

RESPONDENT'S/S EXHIBITS

EXHIBIT R3(A) TRUE COPY OF THE LETTER DATED 03.12.2020 SUBMITTED BY FEBY A.C.

EXHIBIT R3(B) TRUE COPY OF THE LETTER DATED 08.12.2020 ISSUED TO THE 5TH RESPONDENT FROM THE BANK

EXHIBIT R3(C) TRUE COPY OF THE LETTER DATED 08.12.2020 ISSUED TO THE PETITIONER FROM THE BANK

 
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