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Ayida Navabudeen vs State Of Kerala
2021 Latest Caselaw 6306 Ker

Citation : 2021 Latest Caselaw 6306 Ker
Judgement Date : 22 February, 2021

Kerala High Court
Ayida Navabudeen vs State Of Kerala on 22 February, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942

                        WP(C).No.649 OF 2021(E)



PETITIONER:

               AYIDA NAVABUDEEN
               AGED 19 YEARS
               D/O. NAVABUDEEN, MANAMEL HOUSE,
               MANACADU, VADAKKEVILA P. O.,
               KOLLAM - 691 010.

               BY ADV. SRI.B.MOHANLAL

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
               HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
               THIRUVANANTHAPURAM - 695 001.

      2        THE COMMISSIONER OF ENTRANCE EXAMINATION
               GOVERNMENT OF KERALA, 5TH FLOOR,
               K.S.H.B. BUILDING, SANTHI NAGAR,
               THIRUVANANTHAPURAM - 695 001.

      3        THE PRINCIPAL
               SREE NARAYANA GURU COLLEGE OF LEGAL STUDIES,
               P. B. NO.239, KOLLAM - 691 001.

      4        THE MANAGER
               SREE NARAYANA GURU COLLEGE OF LEGAL STUDIES,
               S. N. TRUST OFFICE, P. B. NO.239,
               KOLLAM - 691 001.

      5        THE UNIVERSITY OF KERALA
               REPRESENTED BY ITS REGISTRAR, PALAYAM,
               THIRUVANANTHAPURAM - 695 033.

      6        AZIYA A.
               I SEMESTER 5 YEAR INTEGRATED B.B.A. L.L.B. STUDENT,
               SREE NARAYANA GURU COLLEGE OF LEGAL STUDIES,
               P. B. NO.239, KOLLAM - 691 001.
 WP(C).No.649 OF 2021

                                    2

       7      SAIMA NIZAR
              I SEMESTER 5 YEAR INTEGRATED B.B.A. L.L.B. STUDENT,
              SREE NARAYANA GURU COLLEGE OF LEGAL STUDIES,
              P. B. NO.239, KOLLAM - 691 001.

              R3   BY   ADV. SRI.P.G.JAYASHANKAR
              R3   BY   ADV. KUM.P.K.RESHMA (KALARICKAL)
              R3   BY   ADV. SMT.REVATHY P. MANOHARAN
              R3   BY   ADV. SMT.STEFIN THOMAS
              R3   BY   ADV. SHRI.S.RAJEEV
              R4   BY   ADV. SRI.A.N.RAJAN BABU
              R5   BY   SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.649 OF 2021

                                      3




                               JUDGMENT

Dated this the 22nd day of February 2021

This writ petition was filed seeking directions to the respondents

to grant admission to the petitioner in the 5 year L.L.B. Course. A

counter affidavit has been placed on record. In the meanwhile, it is

submitted that the petitioner has secured admission in another

college.

2. The learned counsel for the respondents submits that the

petitioner's claim for admission cannot be considered, since there are

no vacancies available.

This writ petition is, therefore, closed.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C).No.649 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE MARK STATEMENT DATED 13.07.2020 OBTAINED BY THE PETITIONER FROM THE C.B.S.E.

EXHIBIT P2 THE TRUE COPY OF THE CANDIDATE'S DATA SHEET ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P3 THE TRUE COPY OF THE REPLY NO.A1/2998/2020/ ENTRANCE COMMISSIONER OFFICE DATED 07.12.2020 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P4 THE TRUE COPY OF THE NOTIFICATION ISSUED BY THE 3RD RESPONDENT IN THE LOCAL KERALA KAUMUDI DAILY.

EXHIBIT P5 THE TRUE COPY OF THE APPLICATION DATED 30.10.2020 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P6 THE TRUE COPY OF THE COMMUNICATION NO.812/S.N.G.C.L.S./2020-21 DATED 30.10.2020 AND THE DETAILS OF THE SPOT ADMISSION ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P7 THE TRUE COPY OF THE COMPLAINT DATED 31.10.2020 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P8 THE TRUE COPY OF THE REPLY NO.840/ S.N.G.C.L.S./2020-21 DATED 12.11.2020 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P9 THE TRUE COPY OF THE ORDER NO.C1/246/2020/ H.EDN. DATED 10.12.2020 ISSUED BY THE GOVERNMENT.

RESPONDENT'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE RELEVANT EXTRACTS OF THE PROSPECTUS FOR ADMISSION TO THE FIVE YEAR INTEGRATED L.L.B. COURSE DATED 03.03.2020 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P2 TRUE COPY OF THE LETTER DATED 21.10.2020 ISSUED BY THE 2ND RESPONDENT

 
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