Pradeep.V.K. vs Kerala Water Authority
2021 Latest Caselaw 6288 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    MONDAY, THE 22ND DAY OF FEBRUARY 2021 / 3RD PHALGUNA, 1942

                      WP(C).No.19634 OF 2013(D)

PETITIONERS:

      1        PRADEEP.V.K., ASSISTANT EXECUTIVE ENGINEER,
               SEWERAGE SUBDIVISION, KERALA WATER AUTHORITY,
               PALLIMUKKU, KOCHI-682016.

      2        SUNIL.C.BEHANAN, ASSISTANT EXECUTIVE ENGINEER,
               WASCON, KERALA WATER AUTHORITY,
               THIRUVANANTHAPURAM-695033.

      3        RENUKA MENON, TECHNICAL ASSISTANT, WATER SUPPLY
               DIVISION, KERALA WATER AUTHORITY, KOCHI-682018.

      4        ANIL KUMAR.G., ASSISTANT EXECUTIVE ENGINEER,
               P.H.SUBDIVISION, PAINAVU, KERALA WATER AUTHORITY,
               IDUKKI-685603.

      5        SANTHOSH KUMAR.S., ASSISTANT ENGINEER,
               LEAK DETECTION & SURVEILLANCE SQUAD, P.H.CIRCLE,
               KERALA WATER AUTHORITY, THIRUVANANTHAPURAM-695033.

      6        SABEER.A.RAHIM, ASSISTANT EXECUTIVE ENGINEER,
               PROJECT DIVISION, KERALA WATER AUTHORITY,
               KOLLAM-691001.

      7        KRISHNA KUMAR.V.S., TECHNICAL ASSISTANT,
               P.H.DIVISION, KERALA WATER AUTHORITY,
               THIRUVANANTHAPURAM-695033.

      8        AMRUTH RAJ B.J., ASSISTANT EXECUTIVE ENGINEER,
               JICA PROJECTS, KERALA WATER AUTHORITY,
               THIRUVANANTHAPURAM-695033.

      9        RAJESH.S., TECHNICAL ASSISTANT, HEAD WORK DIVISION,
               ARUVIKARA, KERALA WATER AUTHORITY,
               THIRUVANANTHAPURAM-695033.

               BY ADVS.
               SRI.B.RADHAKRISHNA PILLAI
               SMT.S.AMBIKA DEVI
               SRI.V.SREEJITH (K/1398/2000)
 WPC 19634/13
                                 2




RESPONDENTS:

       1       KERALA WATER AUTHORITY
               REPRESENTED BY ITS MANAGING DIRECTOR,
               JALA BHAVAN, VELLAYAMBALAM,
               THIRUVANANTHAPURAM-695033.

       2       THE CHIEF ENGINEER (HRD & GL)
               KERALA WATER AUTHORITY, JALA BHAVAN,
               VELLAYAMBALAM, THIRUVANANTHAPURAM-695033.

       3       KERALA PUBLIC SERVICE COMMISSION
               REPRESENTED BY ITS SECRETARY,
               KERALA PUBLIC SERVICE COMMISSION,
               PATTOM, THIRUVANANTHAPURAM-695004.

       4       NARAYANAN NAMBOOTHIRI
               ASSISTANT EXECUTIVE ENGINEER, WASCON,
               KERALA WATER AUTHORITY,
               THIRUVANANTHAPURAM-695033.

       5       HARIKUMAR.J., ASSISTANT EXECUTIVE ENGINEER,
               P.H.DIVISION, KERALA WATER AUTHORITY,
               PATHANAMTHITTA-689645.

               BY ADVS.
               SRI.N.KRISHNA PRASAD
               SHRI.P.BENJAMIN PAUL, SC,
               SRI.P.C.SASIDHARAN, SC, KPSC
               SRI.K.P.KAMALAKARA BABU

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
22.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 19634/13
                                    3




                             JUDGMENT

Even though this matter was called more

than twice today, there was no representation

for the petitioner. I, therefore, suspect that

the petitioner is not interested in

prosecuting this matter any further.

Accordingly, this writ petition is dismissed

for non-prosecution.

Sd/-

                                        DEVAN RAMACHANDRAN
       RR                                     JUDGE